K P Pothen vs Sanoj N
2024 Latest Caselaw 30937 Ker

Kerala High Court

K P Pothen vs Sanoj N on 23 October, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

             THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

   WEDNESDAY, THE 23RD DAY OF OCTOBER 2024 / 1ST KARTHIKA, 1946

                        CON.CASE(C) NO. 2618 OF 2024

        AGAINST THE JUDGMENT DATED 09.04.2024 IN WP(C) NO.9742 OF

                        2024 OF HIGH COURT OF KERALA

PETITIONERS/PETITIONERS:

    1        K P POTHEN, AGED 75 YEARS
             S/O LATE K P PUNNEN, KAVUMKAL HOUSE, OONNAKKAVU P.O.,
             RANNI, PATHANAMTHITTA DISTRICT, PIN - 689674

    2        LEELAMMA POTHEN, AGED 70 YEARS
             W/O K P POTHEN, KAVUMKAL HOUSE, OONNAKKAVU P.O., RANNI,
             PATHANAMTHITTA DISTRICT, PIN - 689674

             JACOB P.ALEX
             JOSEPH P.ALEX
             MANU SANKAR P.
             AMAL AMIR ALI



RESPONDENT/5TH RESPONDENT:

             SANOJ N., AGED 55 YEARS, SECRETARY, ANGADI SERVICE CO-
             OPERATIVE BANK LTD. NO. 2770 ANGADI P O, RANNY,
             PATHANAMTHITTA DISTRICT - 639674.

             SRI ANANDHU SATHEESH


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 23.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                   2024:KER:78990
CON.CASE(C) NO. 2618 OF 2024

                                  2



                               JUDGMENT

When this matter was called today, the learned counsel

for the respondent submitted that only one installment is now

payable and that it will be honoured within a period of one week

from now.

The afore is recorded and this contempt case is closed,

however, leaving liberty to the petitioners to seek a rehearing in

case it becomes warranted.

Sd/- DEVAN RAMACHANDRAN JUDGE stu 2024:KER:78990 CON.CASE(C) NO. 2618 OF 2024

APPENDIX OF CON.CASE(C) 2618/2024

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF JUDGMENT OF THIS HON'BLE COURT DATED 09.04.2024 IN WP(C) NO 9742 OF 2024.

Annexure A2 TRUE COPY OF THE LETTER DATED 07.06.2024 ALONG WITH RECEIPT AND ACKNOWLEDGEMENT CARD ISSUED BY THE PETITIONERS' TO THE RESPONDENT HEREIN

Annexure A3 TRUE COPY OF THE RELEVANT PAGES OF THE SB ACCOUNT NO. 2482 OF THE PETITIONERS