Citation : 2024 Latest Caselaw 30855 Ker
Judgement Date : 30 October, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
Wednesday, the 30th day of October 2024 / 8th Karthika, 1946
CONTEMPT CASE(C) NO. 1629 OF 2021(S) IN WA 921/2018
PETITIONER/1ST RESPONDENT IN THE WRIT APPEAL:
SALEENA KAKKATTUCHALI, AGED 36 YEARS, W/O.MOHAMMEDALI,
PUTHUVEETTIKANDY HOUSE, PO, OZHUKUR, VIA MONGAM,
MALAPPURAM DISTRICT - 673 642.
BY ADVOCATES M/S. P. CHANDRASEKHAR, K.K. MOHAMED RAVUF, SATHEESH V.T.
& MANJARI G.B.
RESPONDENT/APPELLANT IN THE WRIT APPEAL:
T.K. MUHAMMED KUTTY, AGED 70 YEARS, S/O. VEERAN HAJEE,
MANAGER, M.I.S.M.U.P.SCHOOL, KANNAMANGALAM WEST,
MALAPPURAM DISTRICT - 676 304.
BY ADVOCATES M/S. AUGUSTINE JOSEPH, GEORGE RENOY & ARJUN REMANAN
This Contempt of court case (civil) having come up for orders on
30.10.2024, the court on the same day passed the following:
P.T.O.
ANIL K. NARENDRAN & MURALEE KRISHNA S., JJ.
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Contempt Case (C)No.1629 of 2021
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Dated this the 30th day of October, 2024
ORDER
Anil K. Narendran, J.
The SLP filed by the appellant challenging the judgment of
this Court dated 20.05.2020 in W.A.No.921 of 2018 and the order
dated 19.08.2024 in R.P.No.951 of 2022 is likely to be listed before
the Apex Court next week.
List on 21.11.2024.
Sd/-
ANIL K. NARENDRAN, JUDGE
Sd/-
MURALEE KRISHNA S., JUDGE
MIN
30-10-2024 /True Copy/ Assistant Registrar
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