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Sivadasan vs Meera K Ias
2024 Latest Caselaw 30842 Ker

Citation : 2024 Latest Caselaw 30842 Ker
Judgement Date : 30 October, 2024

Kerala High Court

Sivadasan vs Meera K Ias on 30 October, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                          2024:KER:81030



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

              THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

     WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                         CON.CASE(C) NO. 2519 OF 2024

        AGAINST THE JUDGMENT DATED 10.05.2024 IN WP(C) NO.14520 OF 2024

                          OF HIGH COURT OF KERALA


PETITIONER:

              SIVADASAN
              AGED 79 YEARS
              S/O BAVA, KULATHINKAL HOUSE, THAMMANAM PO, ERNAKULAM
              DT., PIN - 682 032.



              BY ADV SHOBY K.FRANCIS


RESPONDENT:

              MEERA K IAS
              AGED 35 YEARS
              [ FATHER'S NAME OF IS NOT KNOWN TO THIS PETITIONER],
              REVENUE DIVISIONAL OFFICER/ SUB COLLECTOR, OFFICE OF THE
              RDO, FORT KOCHI, P O COCHIN, ERNAKULAM DT ., PIN - 682 001.

              BY ADV. MARY BEENA JOSEPH, SENIOR GOVERNMENT PLEADER.




      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION

ON 30.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.2519 of 2024     : 2 :

                                                 2024:KER:81030




                               JUDGMENT

It is submitted by the learned Counsel for the

petitioner that the direction in the judgment dated

10.05.2024 in W.P.(C) No.14520 of 2024 has been

complied with.

Recording the said submission, the Contempt of

Court Case is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SRJ

2024:KER:81030

APPENDIX OF CON.CASE (C) 2519/2024

PETITIONER'S ANNEXURES

ANNEXURE -A-1 A TRUE COPY OF THE COVERING LETTER DATED 18-5- 2024 SUBMITTED BY THE PETITIONER TO THE RESPONDENT.

ANNEXURE -A-2 A TRUE COPY OF THE POSTAL RECEIPT DATED 18-5- 2024 IS PRODUCED HEREWITH.

 
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