Azad.C vs District Survey Superintendant
2024 Latest Caselaw 30835 Ker

Kerala High Court

Azad.C vs District Survey Superintendant on 30 October, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

WP(C) No.10457/2024                         1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
           Wednesday, the 30th day of October 2024 / 8th Karthika, 1946
                     IA.NO.1/2024 IN WP(C) NO. 10457 OF 2024
   APPLICANTS/RESPONDENTS 1 TO 5 IN WP(C):

      1. DISTRICT SURVEY SUPERINTENDANT CIVIL STATION, MALAPPURAM, MALAPPURAM
         DISTRICT, PIN - 676505
      2. THE TAHSILDAR (LAND DOCUMENTS) TALUK OFFICE, PERINTHALMANNA TALUK,
         MALAPPURAM DISTRICT, PIN - 679322
      3. ADDITIONAL TAHSILDAR TALUK OFFICE, PERINTHALMANNA TALUK, MALAPPURAM
         DISTRICT, PIN - 679322
      4. DISTRICT COLLECTOR COLLECTORATE, CIVIL STATION, MALAPPURAM DISTRICT,
         PIN - 676505
      5. THE SURVEY DEPUTY DIRECTOR COLLECTORATE, CIVIL STATION, MALAPPURAM,
         PIN - 676505

   RESPONDENT/PETITIONER IN WP(C):

          AZAD C., AGED 64 YEARS, S/O.KUNHI MUHAMMED (LATE), CHALLAPPURATH
          HOUSE, KAYAKUNDU ROAD, ANGADIPURAM.P.O., MALAPPURAM DISTRICT, PIN -
          679321


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend time limit
   prescribed in the judgment in WP(C)No.10457/2024 by a further period of 3
   months from 06.10.2024.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this court's judgment
   dated 12.07.2024 and upon hearing the arguments of GOVERNMENT PLEADER for
   Petitioners in I.A./Respondents in WP(C) and of M/S.U.K.DEVIDAS &
   S.K.SREELAKSHMY, Advocates for Respondent in I.A./Petitioner in WP(C), the
   court passed the following:

                                         ORDER

Heard. Three months time from 06.10.2024 is granted to dispose of Exhibit P2 appeal.

Sd/- DR. KAUSER EDAPPAGATH, JUDGE

APPENDIX OF WP(C)10457/2024 (F)

EXHIBIT P2 : TRUE COPY OF THE APPEAL DATED 02.05.2018 BEFORE THE FIRST RESPONDENT SUBMITTED BY THE PETITIONER

30-10-2024 /True Copy/ Assistant Registrar