Sobha V vs P.S. Sabimol
2024 Latest Caselaw 30834 Ker

Kerala High Court

Sobha V vs P.S. Sabimol on 30 October, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

                                                2024:KER:80979
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

            THE HONOURABLE MR. JUSTICE SATHISH NINAN

WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                   CON.CASE(C) NO. 2497 OF 2024

 AGAINST THE JUDGMENT DATED 13.07.2020 IN WP(C) NO.11973 OF

                   2020 OF HIGH COURT OF KERALA

PETITIONER:

            SOBHA V., AGED 64 YEARS
            W/O. R. SACHIVOTHAMAN, ASWATHI , CHANIYIL,
            PATTANAKKAD P.O, CHERTHALA, ALAPUZHA AND NOW
            RESIDING AT 3/1166,'KARTHIKA', PERIYAR GARDENS,
            MANIMALA ROAD, EDAPALLY, ERNAKULAM, PIN - 682024

            BY ADVS.
            R.RANJANIE
            MEERA M.
RESPONDENT:

            P.S. SABIMOL,
            D/O AND AGE NOT KNOWN TO THE PETITIONER,
            SECRETARY, THE PATTANAKKAD CO-OPERATIVE BANK LTD.
            NO.1144, HO PATTANAKKAD POST, CHERTHALA,
            ALAPPUZHA-, PIN - 688531

            ADV. T.R. HARIKUMAR


THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION     ON   30.10.2024,     THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
                                               2024:KER:80979




                   SATHISH NINAN, J.
          = = = = = = = = = = = = = = = = = =
             Cont.Case (C) No.2497 of 2024
          = = = = = = = = = = = = = = = = = =
        Dated this the 30th day of October, 2024

                        JUDGMENT

It is reported that the directions in the judgment

have since been complied with.

Hence, the writ petition is closed.

Sd/-

SATHISH NINAN JUDGE yd 2024:KER:80979

APPENDIX OF CON.CASE(C) 2497/2024

PETITIONER ANNEXURES

Annexure A1 THE CERTIFIED COPY OF THE JUDGMENT DATED 13.7.2020 IN W.P.(C) NO. 11973 OF 2020