Malayalapuzha Grama Panchayat vs Ajikumar N
2024 Latest Caselaw 30830 Ker

Kerala High Court

Malayalapuzha Grama Panchayat vs Ajikumar N on 30 October, 2024

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
                                     &
                     THE HONOURABLE MR. JUSTICE S.MANU
        Wednesday, the 30th day of October 2024 / 8th Karthika, 1946
                             WA NO. 1729 OF 2024
     AGAINST JUDGMENT DATED 27/09/2024 IN WP(C) 3846/2024 OF THIS COURT
APPELLANT(S)/RESPONDENTS 1 AND 2:

  1. MALAYALAPUZHA GRAMA PANCHAYAT, MALAYALAPUZHA THAZHAM P.O.,
     PATHANAMTHITTA REPRESENTED BY ITS SECRETARY, PIN - 689666
  2. SECRETARY, MALAYALAPUZHA GRAMA PANCHAYAT, MALAYALAPUZHA THAZHAM
     P.O., PATHANAMTHITTA, PIN - 689666

BY ADV.K.SHAJ

RESPONDENT(S)/PETITIONER/ADDL.RESPONDENTS 3 TO 5:

  1. AJIKUMAR N., AGED 57 YEARS , S/O.SUKUMARAN, NIRANILATHU HOUSE,
     MALAYALAPUZHA P.O, PATHANAMTHITTA, PIN - 689664
  2. JOSEPH K.S, S/O MATHAN SAMUEL, KAYYALAKAL, MALAYALAPUZHA (PART),
     KIZHAKKUPURAM, PATHANAMTHITTA DISTRICT., PIN - 689664
  3. M.S. JOHN, AGED 58 YEARS , S/O SKARIA, MADATHILETHU, VADAKKUMPURAM
     P.O., MALAYALAPUZHA (PART), PATHANAMTHITTA DISTRICT, PIN - 689664
  4. JOHNSON MATHEW ,AGED 57 YEARS, S/O MATHEW K.J., KAYYALACKAL,
     VADAKKUMPURAM P.O., MALAYALAPUZHA (PART), PATHANAMTHITTA DISTRICT.,
     PIN - 689664


     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of impugned judgment in W.P.(C) 3846/2024, pending
disposal of the Writ Appeal.

     This Writ Appeal coming on for orders on 30/10/2024, upon perusing
the appeal memorandum, the court on the same day passed the following:
                            Nitin Jamdar, C.J. & S. Manu, J.
                            =-=-=-=-=-=-=-=-=-=-=-=-=-=
                                W.A.No. 1729 of 2024
                            =-=-=-=-=-=-=-=-=-=-=-=-=-=
                        Dated this the 30th day of October, 2024

                                            ORDER

Nitin Jamdar, C.J.

Mr. K. Shaj, learned counsel for the Appellants seeks time to circulate the compilation of decisions.

2. At his request, post on 20 November 2024.

Sd/-

Nitin Jamdar Chief Justice

Sd/-

S. Manu Judge vpv

30-10-2024 /True Copy/ Assistant Registrar