B.Pichuammal vs N.Senthil Kumar
2024 Latest Caselaw 30819 Ker

Kerala High Court

B.Pichuammal vs N.Senthil Kumar on 30 October, 2024

OP(C) NO. 2106 OF 2014

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                                                    2024:KER:81921
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

              THE HONOURABLE MR.JUSTICE BASANT BALAJI

 WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                        OP(C) NO. 2106 OF 2014

     AGAINST THE ORDER/JUDGMENT DATED IN OS NO.1310 OF 2011 OF

ASSISTANT          SESSIONS       COURT/I          ADDITIONAL        SUB

COURT,THIRUVANANTHAPURAM

PETITIONER:

            B.PICHUAMMAL
            AGED 95 YEARS
            W/O. LATE NEELAKANTA IYER, RESIDING AT KARUKKU MAIN
            ROAD, 1ST STREET, MEENAMPED, AMBATHOOR, CHENNAI,
            TAMILNADU-600053.


            BY ADVS.
            SRI.M.RAMASWAMY PILLAI
            SMT.PREETHY R. NAIR




RESPONDENT:

            N.SENTHIL KUMAR
            S/O. NAGALINGAM PILLAI, RESIDING AT ARUNA BHAVAN,
            PAZHAYACHALAI, THYCAUD VILLAGE, CHALAI.P.O.,
            THIRUVANANTHAPURAM-695010.



     THIS     OP   (CIVIL)    HAVING   COME   UP   FOR   ADMISSION   ON
30.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 2106 OF 2014

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                                                          2024:KER:81921
                              JUDGMENT

(Dated this the 30th day of October, 2024)

This original petition (civil) is filed for a direction to

dispose of O.S.No.1310/2011 on the file of the 1 st Additional

Sub Court, Thiruvananthapuram.

The registry is informed that, as per telephonic

information received from the Subordinate Judge O.S No.1310

of 2011 has been disposed of on 29.11.2014. Therefore, the

Original Petition stands dismissed.

Sd/-

BASANT BALAJI JUDGE saap OP(C) NO. 2106 OF 2014

2024:KER:81921 APPENDIX OF OP(C) 2106/2014

PETITIONER EXHIBITS

P1. THE PHOTOCOPY OF THE TAX RECEIPT DATED 25-7-2012

P2. THE PHOTOCOPY OF THE CORPORATION TAX RECEIPT DATED 24-7-2012.

P3. THE PHOTOCOPY OF THE AGREEMENT OF SALE DATED 8-5-2011.

P4.TRUE COPY OF ORIGINAL SUIT NO. 1310 OF 2011 BEFORE THE HONOURABLE SUB COURT, THIRUVANANTHAPURAM.

P5. THE PHOTOCOPY OF THE DOCTOR CERTIFICATE DATED 21-7-2014.