Sree Padmanabha Swamy Charitable ... vs D. Unnikrishnan
2024 Latest Caselaw 30818 Ker

Kerala High Court

Sree Padmanabha Swamy Charitable ... vs D. Unnikrishnan on 30 October, 2024

Author: T.R. Ravi

Bench: T.R.Ravi

                                                   2024:KER:81199
RFA NO. 568 OF 2011

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              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                THE HONOURABLE MR. JUSTICE T.R.RAVI

 WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                        RFA NO. 568 OF 2011

         AGAINST THE JUDGMENT DATED 29.02.2008 IN I.A.NO.596/1997

IN OS NO.171 OF 1990(FINAL DECREE APPLICATION ON THE FILES OF

                      THE SUB COURT, ATTINGAL)

APPELLANTS/PETITIONERS 1 TO 5 & 8:

     1       SREE PADMANABHA SWAMY CHARITABLE SOCIETY


     2       PRESIDENT OF THE IST PLAINTIFF


     3       TREASURER OF THE IST PLAINTIFF


     4       SECRETARY OF THE IST PLAINTIFF


     5       DR. JAYARAM DAS, KRISHNA KRIPA
             THIRUVANANTHAPURAM.

     6       A. SASIDHARAN NAIR, USHUS MAMOM,
             ATTINGAL.


             BY ADV SRI.G.S.REGHUNATH
                                                   2024:KER:81199
RFA NO. 568 OF 2011

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RESPONDENT/COUNTER PETITIONER & RESPONDENTS 6 & 7/DEFENDANT &
PLAINTIFFS 6 & 7:

     1      D. UNNIKRISHNAN
            FORMER TREASURER AND SECRETARY, 'CHITHRA JYOTHI',
            HILL PALACE WARD, ATTINGAL.P.O, TRIVANDRUM-695 101.

     2      P.V. NEELAKANTA PILLAI
            NEELA BUILDING, ATTINGAL DESOM, AVANAVANCHERRY
            VILLAGE, ATTINGAL.P.O, TRIVANDRUM - 695 101.

     3      P. CHELLAPPAN PILLA
            A.K. PALACE GARDEN, KOLLAMPUZHA, ATTINGAL.P.O,
            TRIVANDRUM - 695 101.



      THIS REGULAR FIRST APPEAL HAVING COME UP FOR ORDERS ON
30.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                           2024:KER:81199
RFA NO. 568 OF 2011

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                              T.R. RAVI, J.
              --------------------------------------------
                        R.F.A No.568 of 2011
                  --------------------------------------------
             Dated this the 30th day of October, 2024

                             JUDGMENT

The counsel for the appellants submits that this

appeal is not pressed. A memo has also been filed to that

effect.

Accordingly, this appeal is dismissed as not pressed.

Sd/-

T.R.RAVI JUDGE

mpm