Linta John vs Mejo Joseph Kalachira
2024 Latest Caselaw 30786 Ker

Kerala High Court

Linta John vs Mejo Joseph Kalachira on 30 October, 2024

                                                        2024:KER:80906

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

   WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                         TR.P(C) NO. 538 OF 2024

        AGAINST THE ORDER/JUDGMENT DATED IN OP NO.740 OF 2024 OF

                         FAMILY COURT, THALASSERY

PETITIONER:
           LINTA JOHN
           AGED 37 YEARS
           W/O. MEJO JOSEPH & D/O. JOHN, MAKKIYIL PADINHARATHARA
           P.O., PADINHARATHARA VILLAGE, VYTHIRI TALUK, WAYANAD,
           PIN - 673575

            BY ADVS.
            MATHEW KURIAKOSE
            J.KRISHNAKUMAR (ADOOR)
            C.N.PRAKASH
            MONI GEORGE
            SHAJI P.K.
            ARUN.S.
            PREETHU JAGATHY



RESPONDENT:

            MEJO JOSEPH KALACHIRA
            AGED 40 YEARS
            S/O. JOSE K.M., KALACHIRA HOUSE, ADAKKATHODE P.O.,
            KELAKAM VILLAGE, THALASSERY TALUK, KANNUR, PIN - 670674



     THIS     TRANSFER    PETITION   (CIVIL)   HAVING    COME   UP   FOR
ADMISSION ON 30.10.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Tr.P(C) No. 538 of 2024            :2:




                                                     2024:KER:80906


                        VIJU ABRAHAM , J.
             ===========================
                     Tr.P(C) No. 538 of 2024
             ============================
             Dated this the 30th day of October, 2024

                                  ORDER

The learned Counsel for the petitioner seeks permission to

withdraw the transfer petition.

The above transfer petition is accordingly dismissed as

withdrawn.

Sd/-

VIJU ABRAHAM JUDGE

sbk/-

2024:KER:80906

APPENDIX OF TR.P(C) 538/2024

PETITIONER ANNEXURES

Annexure A 1 TRUE COPY OF THE HEARING NOTICE IN O.P. NO. 740/2024 ON THE FILES OF THE FAMILY COURT, THALASSERY

Annexure A 2 TRUE COPY OF THE HEARING NOTICE IN O.P. (G.W.) NO. 407/2024 ON THE FILES OF THE FAMILY COURT, KALPETTA, WAYANAD

Annexure A3 TRUE COPY OF THE NOTICE IN I.A. NO. 2/2024 IN O.P. NO. 743/2024 FILED BY THE RESPONDENT AGAINST ME BEFORE THE FAMILY COURT, THALASSERY RECEIVED ON 6..8..2024