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The Secretary vs Sindu N
2024 Latest Caselaw 30785 Ker

Citation : 2024 Latest Caselaw 30785 Ker
Judgement Date : 30 October, 2024

Kerala High Court

The Secretary vs Sindu N on 30 October, 2024

Author: Anil K. Narendran

Bench: Anil K.Narendran

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                     &
                THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
        Wednesday, the 30th day of October 2024 / 8th Karthika, 1946
                             WA NO. 1756 OF 2022
    AGAINST JUDGMENT DATED 10/05/2022 IN WP(C) 23284/2017 OF THIS COURT
APPELLANTS/RESPONDENTS 1 TO 3 IN WPC:

  1. THE SECRETARY, HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
     THIRUVANANTHAPURAM - 695001
  2. THE DIRECTOR OF TECHNICAL EDUCATION, TECHNICAL EDUCATION DEPARTMENT,
     THIRUVANANTHAPURAM, - 695001
  3. THE SENIOR JOINT DIRECTOR, TECHNICAL EDUCATION DEPARTMENT,
     THIRUVANANTHAPURAM - 695001

BY SENIOR   GOVERNMENT PLEADER

RESPONDENTS/PETITIONER&RESPONDENT NO.4 IN WPC:

  1. SINDU N, D/O. N.KUTTAN NAIR,AGED 37 , STENO TYPIST GRADE II. NSS
     POLYTECHNIC COLLEGE, PANDALAM, RESIDING AT MANIMANGALAM, KOZHUVALOOR
     P.O. CHENGANNUR, ALAPPUZHA.
  2. THE PRINCIPAL, NSS POLYTECHNIC COLLEGE, PANDALAM. PATHANAMTHITTA-
     689501

BY ADV.SRI.LIJU. M.P FOR R1

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation and implementation of the judgment of the learned
Single Judge dated 10.05.2022 in W.P(C)No.23284/2017, pending disposal of
above Writ Appeal.
     This Writ Appeal coming on for orders on 30.10.2024, upon perusing
the appeal memorandum , the court on the same day passed the following:
              ANIL K. NARENDRAN & MURALEE KRISHNA S., JJ.
        -------------------------------------------------------------------
                             W.A.No.1756 of 2022
          ----------------------------------------------------------------
                  Dated this the 30th day of October, 2024

                                      ORDER

Anil K. Narendran, J.

The learned Senior Government Pleader seeks time to

produce a copy of the Government Order dated 26.04.2017

referred to in paragraph 3 of the counter affidavit filed in

W.P.(C)No.23284 of 2017.

List on 21.11.2024.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

MURALEE KRISHNA S., JUDGE

MIN

30-10-2024 /True Copy/ Assistant Registrar

 
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