Rajesh vs Mithun Premraj Ias
2024 Latest Caselaw 30780 Ker

Kerala High Court

Rajesh vs Mithun Premraj Ias on 30 October, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                                   2024:KER:80942
                                         1
CON.CASE(C) NO. 2545 OF 2024


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

             THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

   WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                        CON.CASE(C) NO. 2545 OF 2024

        AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.17108 OF 2024 OF

HIGH COURT OF KERALA

PETITIONER/S:

             RAJESH
             AGED 38 YEARS
             S/O DAMODARAN K.T, KIZHAKETHIL THAZHATHETHIL,
             MUTHUTHALA, KOZHIKKOTTIRI P.O PATTAMBI , PALAKKAD
             DISTRICT, PIN - 679303

             BY ADVS.
             P.K.SOYUZ
             E.V.BABYCHAN
RESPONDENTS:
     1     MITHUN PREMRAJ IAS
           (FATHER'S NAME & AGE NOT KNOWN TO THE PETITIONER) THE
           REVENUE DIVISIONAL OFFICER/SUB COLLECTOR, OTTAPALAM RDO
           OFFICE, OTTAPALAM P.O, PALAKKAD DISTRIT, PIN - 679101

    2        HANESH M
             . (FATHER'S NAME & AGE NOT KNOWN TO THE PETITIONER)
             THE AGRICULTURAL OFFICER, MUTHUTHALA KRISHI BHAVAN,
             MUTHUTHALA P.O, PALAKKAD DISTRICT, PIN - 679303

             BY SR.G.P. SMT. MARY BEENA JOSEPH


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING    COME   UP   FOR
ADMISSION ON 30.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                   2024:KER:80942
                                 2
CON.CASE(C) NO. 2545 OF 2024




                           JUDGMENT

It is submitted by the learned counsel for the

petitioner that an order has been passed pursuant to

the direction in Annexure I Judgment. Accordingly, the

Contempt of Court Case is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-.

2024:KER:80942

CON.CASE(C) NO. 2545 OF 2024

APPENDIX OF CON.CASE(C) 2545/2024

PETITIONER ANNEXURES

Annexure I THE CERTIFIED COPY OF THE JUDGMENT IN W.PC NO. 17108 OF 2024 DATED 10.05.2024 OF THE HON'BLE HIGH COURT OF KERALA

Annexure II A TRUE COPY OF THE RECEIPT ISSUED BY THE 1 ST RESPONDENT DATED 21.05.2024

Annexure III A TRUE COPY OF THE RECEIPT DATED 21.05.2024 ISSUED BY THE 2 ND RESPONDENT