Abida Thasni. K vs Apurva Tripathi Ias
2024 Latest Caselaw 30773 Ker

Kerala High Court

Abida Thasni. K vs Apurva Tripathi Ias on 30 October, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                                   2024:KER:80943
                                         1
CON.CASE(C) NO. 1890 OF 2024


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

             THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

   WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                        CON.CASE(C) NO. 1890 OF 2024

        AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.4378 OF 2024 OF

HIGH COURT OF KERALA

PETITIONER/S:

             ABIDA THASNI. K
             AGED 34 YEARS
             W/O. ABDUL ASEES, KANDIYOTH, NANMANDA, KOZHIKODE, PIN -
             673613

             BY ADVS.
             FARHANA K.H.
             MUHASIN K.M.
RESPONDENTS:
     1     APURVA TRIPATHI IAS
           (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
           THE REVENUE DIVISIONAL OFFICER, PERINTHALMANNA REVENUE
           DIVISIONAL OFFICE, SHORNUR - PERINTHALMANNA ROAD,
           SHANTI NAGAR, PERINTHALMANNA, MALAPPURAM, PIN - 679322

    2        NISHIDA
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             THE AGRICULTURAL OFFICER, URANGATTIRI KRISHI BHAVAN,
             THERATTAMMAL, KIZHUPARAMBA, MALAPPURAM, PIN - 673639


             BY SR.G.P.SMT.MARY BEENA JOSEPH.


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING    COME   UP   FOR
ADMISSION ON 30.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                   2024:KER:80943
                                 2
CON.CASE(C) NO. 1890 OF 2024




                             JUDGMENT

It is submitted by the learned counsel for the

petitioner that the direction in Annexure A1 Judgment

has been complied with. Accordingly, the Contempt of

Court Case is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-.

2024:KER:80943

CON.CASE(C) NO. 1890 OF 2024

APPENDIX OF CON.CASE(C) 1890/2024

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P (C) NO.

4378/2024 DATED 06.02.2024