R.Balan vs State Co-Operative Election ...
2024 Latest Caselaw 30765 Ker

Kerala High Court

R.Balan vs State Co-Operative Election ... on 30 October, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                                              2024:KER:80817

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

           THE HONOURABLE MR.JUSTICE N.NAGARESH

WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                  WP(C) NO. 27134 OF 2024

PETITIONERS:

    1    R.BALAN
         AGED 65 YEARS
         DIRECTOR BOARD MEMBER,
         KOTTAYI KSHEERA VYAVASAYA SAHAKARANA SANGHAM LTD.
         NO.P 33 (D), KOTTAYI P.O.,
         PALAKKAD., PIN - 678572

    2    K.K.VIJAYAN
         AGED 67 YEARS
         MEMBER,
         KOTTAYI KSHEERA VYAVASAYA SAHAKARANA SANGHAM LTD.
         NO.P 33 (D),
         KOTTAYI P.O., PALAKKAD, PIN - 678572

    3    K.N.SANKARANKUTTY
         AGED 72 YEARS
         MEMBER, KOTTAYI KSHEERA VYAVASAYA SAHAKARANA
         SANGHAM LTD. NO.P 33 (D),
         KOTTAYI P.O., PALAKKAD,
         PIN - 678572


         BY ADV I.SHEELA DEVI


RESPONDENTS:

    1    STATE CO-OPERATIVE ELECTION COMMISSION
         REPRESENTED BY SECRETARY TO COMMISSION,
         3RD FLOOR, CO-BANK TOWERS, PALAYAM,
         VIKAS BHAVAN P.O.,
         THIRUVANANTHAPURAM., PIN - 695033
                                               2024:KER:80817
WP(C) NO.27134 OF 2024

                         2




    2     ELECTORAL OFFICER
          KOTTAYI KSHEERA VYAVASAYA SAHAKARANA SANGHAM LTD.
          NO.P 33 (D),
          THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
          (G),
          OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE
          SOCIETIES (G),
          ALATHUR TALUK, ALATHUR,
          PALAKKAD DISTRICT., PIN - 678541

    3     RETURNING OFFICER
          KOTTAYI KSHEERA VYAVASAYA SAHAKARANA SANGHAM LTD.
          NO.P 33 (D),
          THE ASSISTANT REGISTRAR OF CO-OPERATIVE
          SOCIETIES (G),
          THE OFFICE INSPECTOR OF CO-OPERATIVE
          SOCIETIES (G),
          OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE
          SOCIETIES (G),
          ALATHUR TALUK, ALATHUR,
          PALAKKAD DISTRICT, PIN - 678541

    4     THE MANAGING COMMITTEE
          KOTTAYI KSHEERA VYAVASAYA SAHAKARANA SANGHAM LTD.
          NO.P 33 (D),
          KOTTAYI P.O., PALAKKAD,
          REPRESENTED BY ITS PRESIDENT, PIN - 678572

    5     KOTTAYI KSHEERA VYAVASAYA SAHAKARANA SANGHAM LTD.
          NO.P 33 (D)
          KOTTAYI P.O., PALAKKAD,
          REPRESENTED BY ITS SECRETARY.,
          PIN - 678572

 ADDL.R6 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
         (GENERAL)
         KENATHUPARAMBU, KUNATHURMEDU,
         CIVIL STATION COMPLEX, PALAKKAD
         IS IMPLEADED AS ADDL. R6 AS PER ORDER DATED
         29.08.2024 IN IA 2/24.
                                               2024:KER:80817
WP(C) NO.27134 OF 2024

                         3




 ADDL R7 THE DEPUTY DIRECTOR
         DEPARTMENT OF DAIRY DEVELOPMENT,
         OFFICE OF THE DEPUTY DIRECTOR,
         CIVIL STATION, PALAKKAD -678001

          ADDL R7 IS IMPLEADED AS PER ODER DATED 29.08.2024
          IN IA 6/24


          SRI.C.M. NAZAR,SC
          SMT.SHEEJA C.S.,SR.GOVERNMENT PLEADER

     THIS WRIT PETITION      (CIVIL) HAVING COME UP     FOR
ADMISSION ON 30.10.2024,     THE COURT ON THE SAME      DAY
DELIVERED THE FOLLOWING:
                                                            2024:KER:80817
WP(C) NO.27134 OF 2024

                               4



                         JUDGMENT

Dated this the 30th day of October, 2024

Counsel for the petitioners submits that due to

subsequent events the petitioners seek leave to withdraw the

writ petition with liberty to file a fresh writ petition, if necessary.

Leaving open all the legal remedies available to the

petitioners, the writ petition is dismissed as withdrawn.

Sd/-

N.NAGARESH JUDGE hmh