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A.V.Muhammedali vs The City Police Commissioner
2024 Latest Caselaw 30764 Ker

Citation : 2024 Latest Caselaw 30764 Ker
Judgement Date : 30 October, 2024

Kerala High Court

A.V.Muhammedali vs The City Police Commissioner on 30 October, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                       2024:KER:80925


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                  THE HONOURABLE MR.JUSTICE V.G.ARUN

    WEDNESDAY, THE 30TH DAY OF OCTOBER 2024/8TH KARTHIKA, 1946

                       WP(C) NO. 30289 OF 2024

PETITIONER:

          A.V.MUHAMMEDALI
          AGED 57 YEARS, S/O. HAMSA, AGED 57 YEARS,
          AMBALATHU VEETTIL HOUSE, PADINJARANGADI P.O.,
          PALAKKAD DISTRICT, NOW RESIDING AT SHAN PALACE,
          MATTANCHERRY, KOCHI, PIN - 682002

          BY ADVS.
          JOHNSON MANAYANI
          JEEVAN MATHEW MANAYANI



RESPONDENTS:

    1     THE CITY POLICE COMMISSIONER
          KOCHI CITY, ERNAKULAM, PIN - 682011

    2     FAISAL
          ADVOCATE, KADAMPUZHA P.O,
          MALAPPURAM DISTRICT, PIN - 676553

    3     THE STATION HOUSE OFFICER
          THRITHALA POLICE STATION, THRITHALA P.O,
          PALAKKAD DISTRICT, PIN - 679534

    4     S.SYAMSUNDAR
          CITY POLICE COMMISSIONER, KOCHI CITY,
          ERNAKULAM, PIN - 682011

    5     THE HOME SECRETARY
          MINISTRY OF HOME AFFAIRS, NORTH BLOCK,
          CABINET SECRETARIATE, RAISINA HILLS,
          NEW DELHI, PIN - 110003
 WP(C) NO. 30289 OF 2024
                                  2
                                                    2024:KER:80925


     6      THE HOME SECRETARY
            HOME DEPARTMENT, SECRETARIATE,
            THIRUVANANTHAPURAM, PIN - 695001

     7      THE STATE POLICE CHIEF
            POLICE HEAD QUARTERS, VELLAYAMBALAM,
            THIRUVANANTHAPURAM, PIN - 695010

     8      THE INSPECTOR GENERAL OF POLICE
            GRIEVANCE CELL, POLICE HEAD QUARTERS,
            VELLAYAMBALAM, THIRUVANANTHAPURAM,
            PIN - 695010

            BY ADV MINI GOPINATH
            DSGI IN CHARGE T.C. KRISHNA.
            SRI. P.S. APPU, GP.
            SMT. MINI GOPINATH FOR CGC.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 30289 OF 2024
                                  3
                                                       2024:KER:80925


                          JUDGMENT

Dated this the 30th day of October, 2024

As the allegations are primarily against the 1st

respondent, who has since been transferred, the writ

petition is closed reserving the petitioner's liberty to

approach this Court again, if so warranted.

Sd/-

V.G.ARUN JUDGE ARK WP(C) NO. 30289 OF 2024

2024:KER:80925

APPENDIX OF WP(C) 30289/2024

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE PETITION FILED BY THE PETITIONER BEFORE THE RESPONDENTS 5 TO 8 DT 26.8.2024

EXHIBIT P2 THE TRUE COPY OF THE COMPLAINT IN CC NO.1694/2019 OF JFCM COURT NO.V, MATTANCHERRY DT 4.12.2018

EXHIBIT P3 THE TRUE COPY OF THE PETITION FILED BY THE PETITIONER'S DAUGHTER BEFORE THE 3RD RESPONDENT DT 25.8.2024

RESPONDENT ANNEXURES

ANNEXURE R1(a) TRUE COPY OF THE COMPLAINT SUBMITTED BY THE 2ND RESPONDENT DATED 24-08-2024

 
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