Kunjumon V.H vs The Administrator
2024 Latest Caselaw 30761 Ker

Kerala High Court

Kunjumon V.H vs The Administrator on 30 October, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                        2024:KER:80898

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

   WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                        WP(C) NO. 37920 OF 2024

PETITIONER/S:

          KUNJUMON V.H
          AGED 62 YEARS
          S/O HYDROSE, VAZHAYIL HOUSE, SREEBHOOTHAPURAM,
          SREEMOOLANAGARAM P.O, ERNAKULAM, PIN - 683580.


          BY ADVS.
          M.A.SULFIA
          ABDUL JALEEL.A




RESPONDENT/S:

    1     THE ADMINISTRATOR
          APPLE A DAY PROPERTIES PVT LTD, APPLE TOWER, HAVING
          OFFICE AT EDAPALLY BYPASS ROAD, EDAPALLY P.O, KOCHI.,
          PIN - 682024.

    2     APPLE A DAY PROPERTIES PVT LTD
          REPRESENTED BY THE MANAGING DIRECTOR, HAVING OFFICE AT
          EDAPALLY BYPASS ROAD, EDAPALLY P.O, KOCHI,
          PIN - 682024.

    3     CANARA BANK
          SREEMOOLANAGARAM BRANCH, VADAKKUMCHERRY BUILDING,
          KALADY ROAD, ERNAKULAM, REP BY ITS MANAGER,
          PIN - 683580.


          SRI. M. GOPIKRISHNAN NAMBIAR, SC FOR CANARA BANK.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                                  2024:KER:80898
WP(C) NO. 37920 OF 2024                  2




                                 JUDGMENT

It is informed that the scheme of compromise with respect

to 'Apple A Day Properties' is under implementation.

In such circumstances, the petitioner's remedy is to get

impleaded in that proceeding. The writ petition is hence closed,

without prejudice to the petitioner's right to approach the

appropriate forum.

Sd/-

V.G.ARUN JUDGE Sru 2024:KER:80898

APPENDIX OF WP(C) 37920/2024

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE LAST LETTER DATED NIL, SENT TO 1ST RESPONDENT THROUGH REGISTERED POST ON 05/10/2024.

Exhibit P2 A TRUE COPY OF LETTER DATED 29/08/2024 ISSUED BY 2ND RESPONDENT.

Exhibit P3 A TRUE COPY OF THE RELEVANT PAGE OF THE STATEMENT SUBMITTED BY 2ND RESPONDENT COMPANY DATED NIL.

Exhibit P4 THE TRUE COPY OF LETTER DATED 22/08/2024 ISSUED BY 3RD RESPONDENT BANK.

RESPONDENTS EXHIBITS : NIL