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Shine A.P vs State Of Keral
2024 Latest Caselaw 30754 Ker

Citation : 2024 Latest Caselaw 30754 Ker
Judgement Date : 30 October, 2024

Kerala High Court

Shine A.P vs State Of Keral on 30 October, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                     2024:KER:80757

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

                THE HONOURABLE MR.JUSTICE V.G.ARUN

 WEDNESDAY, THE 30TH DAY OF OCTOBER 2024 / 8TH KARTHIKA, 1946

                     WP(C) NO. 37480 OF 2024

PETITIONER/S:

    1     SHINE A.P.,
          AGED 55 YEARS
          S/O ELANJI PONNAPPAN,RESIDING @ AUNGAL HOUSE
          PERUMBAVOM, ERNAKULAM DISTRICT, KERALA,
          PIN - 686555.

    2     ADITHYAN
          AGED 18 YEARS
          S/O SHINE RESIDING @ AUNGAL HOUSE,PERUMBAVOM,
          ERNAKULAM DISTRICT, KERALA, PIN - 686555.


          BY ADV R.KISHORE (KALLUMTHAZHAM)


RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY SECRETARY, HOME AND VIGILANCE
          SECRETARIT, THIRUVANTHAPURAM, PIN - 695001.

    2     RURAL POLICE SUPERINTENDENT
          ALUVA, COMMISSIONER OFFICE, POWER HOUSE JUNCTION,
          SUB JAIL ROAD ALUVA, PIN - 683101.

    3     STATION HOUSE OFFICER
          PIRAVAM POLICE STATION, PIRAVAM, KOLLAM,
          PIN - 686664.

    4     CHINMAYA VISHWA VIDYAPEED
          (DEEMED TO BE UNIVERSITY), ONAKURE CAMPUS,
          ERNAKULAM DISTRICT REPRESENTED BY ITS REGISTRAR,
          PIN - 683573.

    5     PRINCIPAL
          CHINMAYA VISHWA VIDYAPEED (DEEMED TO BE
                                                           2024:KER:80757
WP(C) NO. 37480 OF 2024            2
             UNIVERSITY), ONAKURE CAMPUS, ERNAKULAM DISTRICT,
             PIN - 683573


             BY ADVS.
             S.K.ADHITHYAN
             SHAHINA NOUSHAD(K/000694/2019)
             CHRISTY THOMAS(K/000839/2017)
             REUBEN CHARLY(K/2255/2021)

             SRI.AJITH VISWANATHAN, GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   30.10.2024,   THE    COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                        2024:KER:80757
WP(C) NO. 37480 OF 2024           3




                              JUDGMENT

The learned counsel for the petitioners submits that the

matter involved has been rendered infructuous.

This is recorded and the writ petition is dismissed as

infructuous.

Sd/-

V.G.ARUN JUDGE Sru 2024:KER:80757

APPENDIX OF WP(C) 37480/2024

PETITIONER'S EXHIBITS

Exhibit P1 THE TRUE COPY OF THE COMPLAINT FILED BY THE 1ST PETITIONER DATED 16.10.2024 BEFORE THE 3RD RESPONDENT.

Exhibit P2 THE TRUE COPY OF THE COMPLAINT FILED BY THE 1ST PETITIONER DATED 16.10.2024 BEFORE THE 2ND RESPONDENT.

RESPONDENTS EXHIBITS : NIL

 
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