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Jyothish vs The Ottappalam Co-Operative Urban Bank ...
2024 Latest Caselaw 30703 Ker

Citation : 2024 Latest Caselaw 30703 Ker
Judgement Date : 30 October, 2024

Kerala High Court

Jyothish vs The Ottappalam Co-Operative Urban Bank ... on 30 October, 2024

                                    1/3                        Order Date : 30-10-2024

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                  THE HONOURABLE MR.JUSTICE BASANT BALAJI
        Wednesday, the 30th day of October 2024 / 8th Karthika, 1946
                    WP(C) NO. 38253 OF 2024(FILING NO.)
PETITIONERS:

  1. JYOTHISH, AGED 49 YEARS, S/O GANGADHARAN NAIR, GEETHA NIVAS, MANNUR
     PO, PALAKKAD DISTRICT, PIN - 678642
  2. SATHYABHAMA NETHIAR, AGED 79 YEARS W/O GANGADHARAN NAIR, GEETHA
     NIVAS, MANNUR PO, PALAKKAD DISTRICT, PIN - 678642
  3. SASIKALA, AGED 44 YEARS W/O JYOTHISH, GEETHA NIVAS, MANNUR PO,
     PALAKKAD DISTRICT, PIN - 678642

    BY ADVS.K.V.RASHMI,LAKSHMI,RAHUL ANIL,
RESPONDENTS:

  1. THE OTTAPPALAM CO-OPERATIVE URBAN BANK LTD, PATHIRIPALA BRANCH ,
     PATHIRIPALA, PALAKKAD , REP. BY ITS MANAGER, PIN - 679302
  2. THE AUTHORIZED OFFICER, THE OTTAPPALAM CO-OPERATIVE URBAN BANK LTD,
     PATHIRIPALA BRANCH , PATHIRIPALA, PALAKKAD, PIN - 679302

     This Writ petition (civil) having come up for orders on 30.10.2024,
the court on the same day passed the following:
                                     2/3                             Order Date : 30-10-2024




                             BASANT BALAJI, J.
      - - - - - - - - - - - - - - -- - - -- - - - - - - - - - -- - - - - - - - -
                 WP© No....(Filing No.38253) of 2024
      - - - - - - - - - - - - - - - - -- - - - - - - - - - - - - - - - - - - - - -
                                    ORDER

(Dated this the 30th day of October, 2024)

Number the Writ Petition on condition that the petitioner files an undertaking that the translation will be filed within a week.

Post on 04.11.2024.

Sd/-

BASANT BALAJI, JUDGE.

dl/
                               3/3                        Order Date : 30-10-2024

APPENDIX OF WP(C) 38253/2024(Filing No.) Exhibit P1 TRUE COPY OF THE NOTICE DATED 15-01-2024 ISSUED BY THE 2ND RESPONDENT HEREIN TO THE PETITIONERS UNDER SECTION 13(2) OF SECURITISATION AND RECONSTRUCTION OF FINANCIAL ASSETS AND ENFORCEMENT OF SECURITY INTEREST ACT, 2002 Exhibit P2 A TRUE COPY OF THE JUDGMENT IN WPC NO. 9154/2024 DATED 03.04.2024 Exhibit P3 A TRUE COPY OF THE RECEIPTS DATED 02.05.2024 TO 27.09.2024 SHOWING PAYMENT Exhibit P4 A TRUE COPY OF THE REQUEST DATED 14.08.2024 Exhibit P5 A TRUE COPY OF THE POSSESSION TAKE OVER NOTICE ISSUED BY THE BANK DATED 25.10.2024

 
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