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Salim vs Special Sale Officer
2024 Latest Caselaw 30576 Ker

Citation : 2024 Latest Caselaw 30576 Ker
Judgement Date : 25 October, 2024

Kerala High Court

Salim vs Special Sale Officer on 25 October, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                                               2024:KER:79652


         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

              THE HONOURABLE MR.JUSTICE N.NAGARESH

 FRIDAY, THE 25TH DAY OF OCTOBER 2024 / 3RD KARTHIKA, 1946

                    WP(C) NO. 33898 OF 2024

PETITIONER:

         SALIM
         AGED 65 YEARS, S/O HAMEED ,
         PANIKKAVEETTIL,ENGANDIYOOR,
         KUNDALIYOOR THRISSUR, PIN - 680616.


         BY ADVS.
         MANSOOR.B.H.
         SAKEENA BEEGUM



RESPONDENTS:

    1    SPECIAL SALE OFFICER
         CHAVAKKAD FIRKA CO OPERATIVE RURAL BANK GROUP.
         ASISSTANT REGISTRAR(GENERAL) OFFICE,CHAVAKKAD
         THRISSUR DISTRICT, PIN - 680506

    2    ENGANDIYOOR FARMERS CO OPERATIVE RURAL BANK
         HEAD OFFICE,CHETTUVA, ENGANDIYOOR, THRISSUR,
         REPRESENTED BY ITS SECRETARY, PIN - 680616

         BY ADV RASMI NAIR . T

     THIS WRIT PETITION       (CIVIL) HAVING COME UP      FOR
ADMISSION ON 25.10.2024,      THE COURT ON THE SAME       DAY
DELIVERED THE FOLLOWING:
 W.P.(C)No.33898 of 2024
                                   :2:


                                                      2024:KER:79652




                           JUDGMENT

Dated this the 25th day of October, 2024

The petitioner submits that the petitioner has remitted

the entire outstanding amount and settled the loan account.

Hence, the petitioner does not want to prosecute the writ

petition.

The writ petition is therefore disposed of.

Sd/-

N.NAGARESH JUDGE ams

2024:KER:79652 APPENDIX OF WP(C) 33898/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SALE NOTICE IN E.P NO:734/2023 ISSUED BY THE 2ND RESPONDENT IN RESPECT OF ARC NO:4380/2018 DATED 21.8.2024

 
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