Nidhinkumar K.P vs Joint Registrar Of Co-Operative ...
2024 Latest Caselaw 30575 Ker

Kerala High Court

Nidhinkumar K.P vs Joint Registrar Of Co-Operative ... on 25 October, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

WP(C) No.30223/2019                           1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                      THE HONOURABLE MR. JUSTICE SATHISH NINAN
             Friday, the 25th day of October 2024 / 3rd Karthika, 1946
                    IA.NO.2/2024 IN WP(C) NO. 30223 OF 2019(C)
   APPLICANT/PETITIONER:

          NIDHINKUMAR K.P AGED 34 YEARS S/O P.SUNILKUMAR,PEON,CHIRAKKARA
          BRANCH OF TELLICHERRY CO-OPERATIVE URBAN BANK,RESIDING AT SAHAKARI
          BHAVAN,MANNAYAD,THALASSERI.

   RESPONDENTS/RESPONDENTS:

      1. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
         (GENERAL),THAVAKKARA,KANNUR, KEERALA-670002.
      2. TELLICHERRY CO-OPERATVE URBAN BANK, NO.F.1005,MANJODI,THIRUVANGAD,
         THALASSERI-670103,REPRESENTED BY ITS SECRETARY.
      3. GENERAL MANAGER, TELLICHERRY CO-OPERATIVE URBAN BANK,
         NO.F.1005,MANJODI,THIRUVANGAD, THALASSERI-670103.
      4. VICE CHAIRMAN AND DISCIPLINARY AUTHORITY, TELLICHERRY CO-OPERATIVE
         URBAN BANK, NO.F.1005,MANJODI,THIRUVANGAD, THALASSERI-670103.
      5. BOARD OF DIRECTORS, TELLICHERRY CO-OPERATIVE URBAN BANK,
         NO.F.1005,MANJODI,THIRUVANGAD,THALASSERI-670103,REPRESENTED BY ITS
         CHAIRMAN, K.SURESHAN.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to enlarge one month
   time for approaching the Arbitration Court as directed in the last
   paragraph of the judgment and orders may be passed accordingly.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof and this Court's judgment dated
   13.06.2024 and upon hearing the arguments of M/s. K.MOHANAKANNAN,
   SRI.H.PRAVEEN (KOTTARAKARA), Advocates for the petitioners in I.A.
   2/2024/WP(C) and of M/s. S.PRASANTH (AYYAPPANKAVU), SMT.VARSHA BHASKAR
   and SRI.JYOTHISH D.MONY, Advocates for R2 to R5 in I.A.2/2024/WP(C), the
   court passed the following:
                                      ORDER

Time will stand enlarged till 15/11/2024.

Sd/- SATHISH NINAN JUDGE

25-10-2024 /True Copy/ Assistant Registrar