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Jyothikumar V R vs Sri. Rajan D. Bose
2024 Latest Caselaw 30572 Ker

Citation : 2024 Latest Caselaw 30572 Ker
Judgement Date : 25 October, 2024

Kerala High Court

Jyothikumar V R vs Sri. Rajan D. Bose on 25 October, 2024

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

              THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

     FRIDAY, THE 25TH DAY OF OCTOBER 2024 / 3RD KARTHIKA, 1946

                        CON.CASE(C) NO. 2781 OF 2024

        AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.7085 OF 2024 OF

                              HIGH COURT OF KERALA

PETITIONER/S:

             JYOTHIKUMAR V R, AGED 56 YEARS
             S/O. V.K RAJENDRAN, CLERK, (RETIRED), S N V H S S AND V
             H S SCHOOL, ANGADICAL SOUTH, KODUMON, PATHANAMTHITTA
             (RESIDING AT VALYATH PUTHEN VEED, ANGADICAL SOUTH,
             PATHANAMTHITTA DISTRICT-691555), PIN - 691555


             BY ADVS.
             V.A.MUHAMMED
             PRESAD V.G.


RESPONDENT/S:
     1     SRI. RAJAN D. BOSE, AGE AND FATHER'S NAME NOT KNOWN TO
           THE PETITIONER, MANAGER, S N V H S S AND V H S SCHOOL,
           ANGADICAL SOUTH, KODUMON, PATHANAMTHITTA, PIN - 691555

    2        SRI. M.N. PRAKASH, AGE AND FATHER'S NAME NOT KNOWN TO
             THE PETITIONER, PRINCIPAL, S N V H S S AND V H S
             SCHOOL, ANGADICAL SOUTH, KODUMON,
             PATHANAMTHITTA, PIN - 691555

    3        SMT. DAYA RAJ, AGE AND FATHER'S NAME NOT KNOWN TO THE
             PETITIONER, HEADMASTER/VICE PRINCIPAL, S N V H S S AND
             V H S SCHOOL, ANGADICAL SOUTH, KODUMON, PATHANAMTHITTA,
             PIN - 691555



     THIS    CONTEMPT    OF    COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 25.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:79614
CON.CASE(C) NO. 2781 OF 2024 IN

WP(C)NO.7085 OF 2024

                                   2


                             JUDGMENT

Today when the matter came up for consideration, the

learned counsel for the petitioner submits that the directions issued by

this court have been complied with. Accordingly, this Contempt of

Court Case is closed.

sd/-

ZIYAD RAHMAN A.A, JUDGE R.AV 2024:KER:79614 CON.CASE(C) NO. 2781 OF 2024 IN

WP(C)NO.7085 OF 2024

APPENDIX OF CON.CASE(C) 2781/2024

PETITIONER ANNEXURES

Annexure I CERTIFIED COPY OF THE INTERIM ORDER IN W.P. (C) NO. 7085/2024 DATED 10.07.2024 ALONG WITH CLEAR COPY

 
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