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Sini vs Jobinson
2024 Latest Caselaw 30560 Ker

Citation : 2024 Latest Caselaw 30560 Ker
Judgement Date : 25 October, 2024

Kerala High Court

Sini vs Jobinson on 25 October, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

Mat.Appeal No.961/2024                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                               &
                          THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
             Friday, the 25th day of October 2024 / 3rd Karthika, 1946
                             MAT.APPEAL NO. 961 OF 2024
                     OP 876/2018 OF FAMILY COURT, MALAPPURAM.
   APPELLANT(S)/RESPONDENTS:

       1. SINI, AGED 43 YEARS, D/O.THOMAS, KOKKADAN
          HOUSE, KOOMAMKULAM.P.O., ERNAD TALUK, MALAPPURAM DISTRICT,
          PIN-676123.
       2. THOMAS, AGED 73 YEARS, KOKKADAN HOUSE, KOOMAMKULAM.P.O., ERNAD
          TALUK, MALAPPURAM DISTRICT, PIN-676123.

         BY ADV. P.M.RAFIQ

   RESPONDENT(S)/PETITIONER:


           JOBINSON, AGED 44 YEARS, S/O.ANNAKUTTY, KUVVATHODE HOUSE, PALALAM,
           KARIMBRA, MANNARKKAD TALUK, PALAKKAD DISTRICT, PIN-678597.


        This Matrimonial Appeal having come up for orders on 25.10.2024, the
   Court on the same day passed the following:


                                             ORDER

Appellants will take out notice before admission by speed post, returnable within seven days, to the respondent.

Post on 08/11/2024, until which time, the impugned judgment will remain stayed, and the parties will be governed by the status as at 11.00 A.M. today.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- M.B. SNEHALATHA JUDGE

25-10-2024 /True Copy/ Assistant Registrar

 
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