Kerala High Court
Celine Varghese vs Kochu Thressia on 25 October, 2024
Author: Sathish Ninan
Bench: Sathish Ninan
1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
&
THE HONOURABLE MR. JUSTICE JOHNSON JOHN
Friday, the 25th day of October 2024 / 3rd Karthika, 1946
CM.APPL.NO.1/2023 IN RFA NO. 276 OF 2023(FILING NO.)
AGAINST DECREE AND JUDGMENT DATED 21.12.2021 IN IA 1474/2012 IN OS 14/2000
OF SUB COURT, CHERTHALA
APPLICANTS/APPELLANTS:
1. MRS.CELINE VARGHESE,AGED 80 YEARS, W/O. LATE K.T.VARGHESE, BOTHELLA,
HOUSE NO. 1062, CLUB ROAD, DANDELE, P.B. NO. 581325, NORTH
KARNATAKA, KARNATAKA, PIN -581 325.
2. NELL, AGED 48 YEARS, D/O. LATE K.T.VARGHESE, BOTHELLA, HOUSE NO.
1062, CLUB ROAD, DANDELE, P.B. NO. 581325, NORTH KARNATAKA,
KARNATAKA, PIN -581 325, NOW RESIDING AT 9007 MERLOT CT, BRISTOW,
VA, 20136 USA.
3. NEENA,AGED 46 YEARS, D/O. LATE K.T.VARGHESE, BOTHELLA, HOUSE NO.
1062, CLUB ROAD, DANDELE, P.B. NO. 581325, NORTH KARNATAKA,
KARNATAKA, PIN -581 325. NOW RESIDING AT 9233, FERNWILLO DR, SPRING
TX 77379 USA.
4. BEENA BABYCHAN,AGED 57 YEARS, KOTTAPALLY HOUSE, VALAMANGALAM P.O.,
THURVAOOR, ALAPPUZHA DISTRICT,PIN - 688 524.
5. ROSELAND ALEX, AGED 55 YEARS, KADAVIL PARAMBIL HOUSE, MANASSERY,
MUNDANVELI P.O., KOCHI, PIN - 682 007.
6. ROLAND EASSY,AGED 56 YEARS, S/O. K.T. EASSY, KORAMPARAMBIL, AROOR
P.O., CHERTHALA, ALAPPUZHA DISTRICT,PIN - 688 534.
7. RODNEY EASSY,AGED 50 YEARS, S/O. K.T. EASSY, KORAMPARAMBIL, AROOR
P.O., CHERTHALA, ALAPPUZHA DISTRICT,PIN - 688 534.
8. RONEY EASSY,AGED 47 YEARS, S/O. K.T. EASSY, KORAMPARAMBIL, AROOR
P.O., CHERTHALA, ALAPPUZHA DISTRICT, PIN - 688 534.
RESPONDENTS/RESPONDENTS:
1. KOCHU THRESSIA, AGED 83 YEARS, KADAVIL HOUSE, KANNAMALI, KOCHI - 682
008.
2. PHILOMINA JOSEPH, AGED 80 YEARS,PADASSERIYIL HOUSE, KANNAMALI, KOCHI
- 682 008.
3. LILLI SEBASTIAN, AGED 72 YEARS, VELUTHEDATHU HOUSE, INTUC JUNCTION,
NETOOR, ERNAKULAM - 682 040.
4. P.T. MANUAL, AGED 69 YEARS, S/O.P.M. THOMAS, PALAKKAL HOUSE,
ARTHUNKAL P.O., (THARAMOODU), CHERTHALA, ALAPPUZHA DISTRICT-688530.
5. P.T. JAMES, AGED 66 YEARS, S/O.P.M. THOMAS, PALAKKAD HOUSE,
ARTHUNKAL P.O., (THARAMOODU), CHERTHALA, ALAPPUZHA DISTRICT-688530.
6. P.T. PHILOMINA, AGED 57 YEARS, D/O. P.M. THOMAS, P.O. BOX NO. 117,
WADI KABEER, SULTHANATE OF OMAN.
7. P.T.AGNES, AGED 51 YEARS, D/O.P.M. THOMAS, I.D. DIVISION, P.O. BOX
NO. 117, WADI KABEER, SULTHANATE OF OMAN.
8. P.T.JERSON, AGED 52 YEARS, S/O. P.M. THOMAS, C/O. TRESSA MONJU M.X,
2/2
NEW IBRA HOSPITAL, POSTAL CODE 3, P.B. NO. 400 IBRA, SULTHANATE OF
OMAN.
9. B.A. ALAKAMANI, AGED 76 YEARS,B/105, BRAHMA NAGAR, AUNDH ROAD,
PHANPATIL ROAD, PUNE - 411 033 (LT. COL. ALAKAMANI, MANI COTTATE,
5TH LANE, CHURCH ROAD, MAMATA NAGAR, OLD SANGHVI, PUNE - 411 027).
10. ROBIN ANTONY, AGED 57 YEARS, 78-SNEH SMUTI SOCIETY, B/H NUTAN
MAHESWARY SOCIETY, SUBHANPURA, BARODA, GUJARAT - 390 007.
11. USHA, AGED 54 YEARS, D/O. ANTONY, C/O. ROBIN ANTONY, 78-SNEH SMUTI
SOCIETY, B/H NUTAN MAHESWARY SOCIETY, SBHANPURA, BARODA, GUJARAT -
390 007.
12. LINCY ANTONY, AGED 48 YEARS, D/O. ANTONY, C/O. ROBIN ANTONY, 78-SNEH
SMUTI SOCIETY, B/H NUTAN MAHESWARY SOCIETY, SBHANPURA, BARODA,
GUJARAT - 390 007.
13. CHARLES ALAKAMANI, AGED 51 YEARS,S/O. LT. COL. ALAKAMANI, MANI
COTTAGE, 5TH LANE, CHURCH ROAD, MAMATA NAGAR, OLD SANGHVI, PUNE -
411027.
14. REENU ALAKAMANI, AGED 49 YEARS, D/O. LT. COL. ALAKAMANI, MANI
COTTAGE, 5TH LANE, CHURCH ROAD, MAMATA NAGAR, OLD SANGHVI, PUNE -
411027.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 349 days in Representing this regular First Appeal.
This Application coming on for orders on 25.10.2024 upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of K.R.RAJKUMAR, P.SAJU, JAGADEESH LAKSHMAN,
Advocates for the petitioners and of M.A.VAHEEDA BABU, BABU
KARUKAPADATH(B-13), ARYA RAGHUNATH(K/000474/2018), KARUKAPADATH WAZIM
BABU(MAH/8319/2019), P.LAKSHMI(K/001868/2021), AYSHA E.M.(K/001130/2022),
DENNIS BIJU(K/002709/2023), ABUASIL A.K.(K/001702/2024), SHAWN
JOHNSON(K/1262/2023), MANU KRISHNA S.K.(K/002737/2023), Advocates for the
respondents R1,R2,R3,R4 & R8, the court passed the following:
ORDER
In the light of averments in the affidavit, the delay of 349 days in
re-presenting this appeal is condoned.
Post for admission on 20.11.24.
Sd/- SATHISH NINAN JUDGE
Sd/- JOHNSON JOHN JUDGE
25-10-2024 /True Copy/ Assistant Registrar
