Sithara. O.K vs Mr. Nithin
2024 Latest Caselaw 30476 Ker

Kerala High Court

Sithara. O.K vs Mr. Nithin on 25 October, 2024

Author: V.G.Arun

Bench: V.G.Arun

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Con.Case No.2819 of 2024

                                                        2024:KER:79591
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT

                     THE HONOURABLE MR.JUSTICE V.G.ARUN

      FRIDAY, THE 25TH DAY OF OCTOBER 2024 / 3RD KARTHIKA, 1946

                           CON.CASE(C) NO. 2819 OF 2024

       AGAINST THE ORDER         DATED 18/10/2024 IN WP(C) NO.36661 OF 2024

OF HIGH COURT OF KERALA

PETITIONER/PETITIONER:

              SITHARA. O.K
              AGED 42 YEARS
              W/O SHAJESH. VTK, R.T. NIVAS, PUVVADAN GATE, VADAKARA,
              BEACH P.O, VADAKARA, KOZHIKODE, PIN - 673104


              BY ADVS.
              P.JERIL BABU
              SRINATH GIRISH




RESPONDENT/RESPONDENT NO.2:

              MR. NITHIN
              MANAGER, ESAF SMALL FINANCE BANK LTD, 1ST FLOOR,
              CRISTAL BUILDING, OPPOSITE JYOTHI PETROL PUMB,
              KARIMPANAPALAM, VADAKARA,KOZHIKODE, PIN - 673104



OTHER PRESENT:

              SMT. K.V. RASHMI, SC FOR ESAF BANK.


      THIS    CONTEMPT      OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 25.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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Con.Case No.2819 of 2024

                                                           2024:KER:79591


                               JUDGMENT

The learned counsel for the petitioner submits

that the direction has been complied with. The Contempt

of Court Case is hence closed.

Sd/-

V.G.ARUN JUDGE sv

2024:KER:79591 APPENDIX OF CON.CASE(C) 2819/2024

PETITIONER'S ANNEXURES

Annexure 1 A CERTIFIED COPY OF THE INTERIM OF THIS HON'BLE COURT IN W. P. (C) 36661/2024 DATED 18.10.2024

Annexure 2 A TRUE COPY OF CONTEMPT NOTICE ISSUED TO THE RESPONDENT HEREIN THROUGH EMAIL DATED 22-10-

Annexure 3 A TRUE COPY OF LETTER ISSUED BY THE RESPONDENT HEREIN TO THE PETITIONER DATED 22- 10-2024

Annexure 4 A TRUE COPY OF THE NOTICE DATED 27-07-2024, U/S 94 OF BNSS, 2023, ISSUED BY THE PUNJAB POLICE TO THE RESPONDENT