Kerala High Court
Haridev J vs State Of Kerala on 25 October, 2024
2024:KER:79674
WP(C) NO. 36669 OF 2024
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
FRIDAY, THE 25TH DAY OF OCTOBER 2024 / 3RD KARTHIKA,
1946
WP(C) NO. 36669 OF 2024
PETITIONER:
HARIDEV J
AGED 21 YEARS
S/O JEEVAN KUMAR, REG NO 210061278
6TH SEMESTER B.SC. NURSING STUDENT, MIMS
COLLEGE OF NURSING, VADAKEDATH PARAMBA,
PUTHUKODE P.O., MALAPPURAM.
RESIDING AT KOYIKKAL HOUSE, MELADI,
PALLIKKARA, KOZHIKODE, PIN - 673529
BY ADVS.
SHARAN SHAHIER
SNEHA JOY
RHEA SHERRY
AQEEL MUHAMMED K.H.
SHILPA PRATHAP
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, GOVERNMENT OF
KERALA I ST FLOOR, ANNEX II,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, KERALA, PIN - 695001
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WP(C) NO. 36669 OF 2024
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2 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR - REPRESENTED BY
REGISTRAR, PIN - 680596
3 VICE CHANCELLOR
KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, PIN - 680596
4 CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, PIN - 680596
5 MIMS COLLEGE OF NURSING
REPRESENTED BY THE PRINCIPAL
VADAKEDATHPARAMBA, PUTHUKODE P.O, VAZHAYOOR,
NEAR, RAMANATTUKARA, MALAPPURAM, KERALA, PIN -
673633
BY ADVS.
BINNY THOMAS - STANDING COUNSEL
P.SREEKUMAR (SR.)(K/410/1994)
V.K. SUNIL - SR.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 25.10.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
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WP(C) NO. 36669 OF 2024
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JUDGMENT
This writ petition was submitted by the petitioner
being aggrieved by the delay on the part of the 5th
respondent in conducting the internal examination for
the 4th Semester of B.Sc. Nursing Program. Today when
the matter came up for consideration, the learned
Standing Counsel for the University submitted a memo,
along with the communication issued to the college
directing them to conduct internal examination. The
learned Counsel for the petitioner submits that, in
compliance of the directions the college has already
conducted the internal examination and the petitioner is
already qualified in the examination.
In such circumstances, further orders are not
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WP(C) NO. 36669 OF 2024
necessary. Accordingly, this writ petition is closed
recording the above submission.
Sd/-
ZIYAD RAHMAN A.A., JUDGE
scs
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WP(C) NO. 36669 OF 2024
APPENDIX OF WP(C) 36669/2024
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE MARKS SHEET OF
THE STUDENT DATED 6/5/2019
Exhibit P1(a) THE TRUE COPY OF THE MARKS SHEET OF
THE STUDENT DATED 28/7/2021
Exhibit P1(b) THE TRUE COPY OF THE MARKS SHEET OF
THE STUDENT DATED 16/11/2022
Exhibit P1(c) THE TRUE COPY OF THE MARKS SHEET OF
THE STUDENT DATED 28/3/2023
Exhibit P1 (d) THE TRUE COPY OF THE MARKS SHEET OF
THE STUDENT DATED 4/11/2023
Exhibit P2 THE TRUE COPY OF THE LETTER OF
SUSPENSION ISSUED BY THE 5TH
RESPONDENT TO THE PETITIONER ON
05/10/2023
Exhibit P3 THE TRUE COPY OF THE LETTER FROM THE
5TH RESPONDENT INFORMING THE
PETITIONER'S DISQUALIFICATION FROM
WRITING THE 4TH SEMESTER NURSING EXAM
TO THE PETITIONER'S PARENT ON
07/02/2024
Exhibit P4 THE TRUE COPY OF THE LETTER ADDRESSED
TO THE 5TH RESPONDENT REGARDING THE
DEBARRING OF THE PETITIONER FROM
EXAMS DATED 11/09/2024
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Exhibit P5 THE TRUE COPY OF THE LETTER BY THE
PETITIONER'S PARENT TO THE 5TH
RESPONDENT DATED 13/09/2024
Exhibit P6 THE TRUE COIPY OF THE LETTER DATED
21/9/2024 ISSUED BY THE 5TH
RESPONDENT TO THE PETITIONER
Exhibit P7 A TRUE COPY OF THE LETTER DATED
24.09.2024 ISSUED BY THE PETITIONER'S
FATHER TO THE 4TH RESPONDENT
Exhibit P8 A TRUE COPY OF THE EMAIL DATED
09.10.2024 ISSUED BY THE 4TH
RESPONDENT OF THE PETITIONER
Exhibit P9 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER'S FATHER
TO THE PRO. VICE CHANCELLOR DATED NIL
Exhibit P10 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER'S FATHER
TO THE 2ND RESPONDENT DATED NIL
Exhibit P11 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER'S FATHER
TO THE 3RD RESPONDENT DATED NIL
Exhibit P12 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER'S FATHER
TO THE DEAN STUDENT AFFAIRS DATED NIL
Exhibit P13 THE TRUE COPY OF THE ANNOUNCEMENT
REGARDING THE EXAMINATION
