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Fasni N B vs State Of Kerala
2024 Latest Caselaw 30397 Ker

Citation : 2024 Latest Caselaw 30397 Ker
Judgement Date : 25 October, 2024

Kerala High Court

Fasni N B vs State Of Kerala on 25 October, 2024

                                                            2024:KER:79612
WP(C) NO. 36993 OF 2024

                                 1
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

           THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

     FRIDAY, THE 25TH DAY OF OCTOBER 2024 / 3RD KARTHIKA, 1946

                         WP(C) NO. 36993 OF 2024

PETITIONER/S:

             FASNI N B
             AGED 36 YEARS
             D/O BASHEER, VAZHAVELI PARAMBIL PALLURUTHI,
             PALLURUTHI ERNAKULAM-, PIN - 682006


             BY ADVS.
             P.E.SAJAL
             AJAS K.S.




RESPONDENT/S:

      1      STATE OF KERALA
             REPRESENTED BY THE PRINCIPAL SECRETARY TO
             GOVERNMENT, HIGHER EDUCATION DEPARTMENT,
             SECRETARIAT THIRUVANANTHAPURAM, PIN - 682031

      2      THE COMMISSIONER FOR ENTRANCE EXAMINATION
             7TH FLOOR, KSRTC BUS TERMINAL COMPLEX
             THIRUVANANTHAPURAM-, PIN - 695001

      3      THE PRINCIPAL
             GOVT.LAW COLLEGE ERNAKULAM-, PIN - 682011

             ADV.V.K.SUNIL SR GP


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    25.10.2024,   THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                                     2024:KER:79612
WP(C) NO. 36993 OF 2024

                                2


                             JUDGMENT

The learned counsel for the petitioner

seeks permission to withdraw this writ petition.

Permission is granted. Accordingly, this writ

petition is dismissed as withdrawn.

sd/-

ZIYAD RAHMAN A.A, JUDGE R.AV 2024:KER:79612 WP(C) NO. 36993 OF 2024

APPENDIX OF WP(C) 36993/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE NOTIFICATION ISSUED BY THE 2ND RESPONDENT DATED 26.07.2024

Exhibit P2 TRUE COPY OF THE CANDIDATE'S DATA SHEET OF THE PETITIONER ISSUED BY THE 2ND RESPONDENT

Exhibit P3 TRUE COPY OF THE FIRST PHASE ALLOTMENT DETAILS OF THE PETITIONER DATED 11.10.2024

Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE PROSPECTUS 2024

Exhibit P5 TRUE COPY OF THE PROVISIONAL CERTIFICATE OF THE PETITIONER

Exhibit P6 TRUE COPY OF THE MARK LIST OF THE PETITIONER

Exhibit P7 TRUE COPY OF THE PERMANENT DISABILITY CERTIFICATE ISSUED BY THE GOVT HOSPITAL ERNAKULUM DATED 08.08.2019

 
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