P.J. James vs Kuruvila Mk
2024 Latest Caselaw 30305 Ker

Kerala High Court

P.J. James vs Kuruvila Mk on 24 October, 2024

OP(C) No.1544/2024                             1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT
                        THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

            Thursday, the 24th   day of October 2024 / 2nd Karthika, 1946

                                 OP(C) NO. 1544 OF 2024


            EP 84/2019 IN OS 374/2013 OF I ADDITIONAL SUB COURT, ERNAKULAM.

   PETITIONER(S)/ JUDGMENT DEBTOR:

          P.J. JAMES, AGED 66 YEARS, S/O. JOSEPH, PANDARAPARAMBIL HOUSE,
          PONNARIMANGALAM, MULAVUKAD VILLAGE, ERNAKULAM DISTRICT, PIN - 682504

   RESPONDENT(S)/ DECREE HOLDER:

          KURUVILA M K, AGED 68 YEARS, S/O. LATE M.C. KURIAN, NO.843, 15TH
          MAIN, 3RD BLOCK, KORAMANGALA, BANGALORE, PIN - 560034


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the proceedings in pursuance of Exhibit P5 order in E.P No. 84/2019.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   25-09-2024 and upon hearing the arguments of SRI.N.C.JOSEPH, Advocate for
   the petitioner and of SRI.MANU ROY, Advocate for respondent, the court
   passed the following:

                                        O R D E R

Interim order is extended by one month.

Post on 14.11.2024 in the 300 list.

Sd/- VIJU ABRAHAM, JUDGE

24-10-2024 /True Copy/ Assistant Registrar