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Dr. Sanudev Sadanandan V.P vs Jyothsna Jayaraj
2024 Latest Caselaw 30304 Ker

Citation : 2024 Latest Caselaw 30304 Ker
Judgement Date : 24 October, 2024

Kerala High Court

Dr. Sanudev Sadanandan V.P vs Jyothsna Jayaraj on 24 October, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

OP (FC) No.310/2024                            1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                            &
                       THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
            Thursday, the 24th day of October 2024 / 2nd Karthika, 1946
                    IA.NO.2/2024 IN OP (FC) NO. 310 OF 2024(R)
                     OPHMA 433/2023 OF FAMILY COURT, PALAKKAD
   APPLICANT/PETITIONER:

           DR. SANUDEV SADANANDAN V.P, AGED 37, S/O. SADANANDAN V.P.,
           KIZHAKKE THALAKKOTTIRI HOUSE, CHOOLOR P.O., CALICUT - 673 601.

   RESPONDENT/RESPONDENT:

           JYOTHSNA JAYARAJ, AGED 33, D/O. K.JAYARAJ,
           SRUTHILAYAM, SEKHARIPURAM P.O., PALAKKAD - 678 010.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to direct the Family
   Court, Palakkad to consider and dispose the petition filed in O.P (HMA)
   No. 433 of 2023 for expeditious disposal of the case, within a time period
   of one month or any such time as fixed by this hon'ble court, so as to
   secure the ends of justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, this Court's judgment dated
   23/08/2024 in OP(FC) 310/2024 and upon hearing the arguments of M/S. UMMUL
   FIDA, C.IJLAL, P.PARVATHY & SHERIL ABRAHAM, Advocates for the applicant in
   IA/petitioner in OP(FC), the court passed the following:

                                          ORDER

This application is dismissed as withdrawn.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- M.B. SNEHALATHA JUDGE

24-10-2024 /True Copy/ Assistant Registrar

 
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