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Nirmala vs Mohanasundaran
2024 Latest Caselaw 30294 Ker

Citation : 2024 Latest Caselaw 30294 Ker
Judgement Date : 24 October, 2024

Kerala High Court

Nirmala vs Mohanasundaran on 24 October, 2024

Crl.L.P. No.265/2024                           1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                        THE HONOURABLE MRS. JUSTICE C.S. SUDHA
            Thursday, the 24th day of October 2024 / 2nd Karthika, 1946
                  CRL.M.APPL.NO.1/2024 IN CRL.L.P.NO.265 OF 2024
           CRIME NO.775/2012 OF Vadakkancherry Police Station, Palakkad
           CC 2128/2012 OF JUDICIAL MAGISTRATE OF FIRST CLASS I,ALATHUR
   APPLICANT/PETITIONER:

           NIRMALA, W/O. LATE K. M.RAJAN, VADAKANCHERI, ALATHUR VEETIKADU(H),
           KALAMAKULAM, VADAKANCHERI ALATHUR, PIN - 678541.

   RESPONDENTS/RESPONDENTS:

       1. MOHANASUNDARAN,S/O VELAYUDAN,VEETIKADU(H),KALAMAKULAM,
          VADAKANCHERI,ALATHUR, PIN - 678541.
       2. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR,HIGH COURT OF
          KERALA, ERNAKULAM.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to condone the delay
   of 882 days in filing the above leave petition against the Judgment dated
   24.01.2020 made in C.C.No.2128/2021 before the Judicial First Class
   Magistrate Court - I, Alathur in the interest of justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.JOY C. PAUL, BOBBY GEORGE, ABHILASH MURALEEDHARAN, NOBLE GEORGE,
   Advocates for the petitioner and of the PUBLIC PROSECUTOR for the second
   respondent,the court passed the following:

                                          ORDER

Notice is not seen served on the 1st respondent. Therefore, the SHO concerned is directed to see that the notice is served on the 1st respondent by the next posting date.

For return of notice, post on 12.12.2024.

Sd/- C.S. SUDHA,JUDGE

24-10-2024 /True Copy/ Assistant Registrar

 
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