K. Arunan vs Shri. Robert J. Ravi
2024 Latest Caselaw 30289 Ker

Kerala High Court

K. Arunan vs Shri. Robert J. Ravi on 24 October, 2024

Author: Amit Rawal

Bench: Amit Rawal

Con.Case(C) No.2523/2024                          1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                              &
                            THE HONOURABLE MR. JUSTICE EASWARAN S.
               Thursday, the 24th day of October 2024 / 2nd Karthika, 1946
                CONTEMPT CASE(C) NO. 2523 OF 2024(S) IN OP (CAT) 136/2023

      PETITIONER/PETITIONER/APPLICANT:


                K. ARUNAN, AGED 72 YEARS,     S/O LATE SHRI. KAMALASANAN,

                RETIRED ASSISTANT GENERAL MANAGER (LEGAL), BSNL,

                R/AT: KARTHIKA, CHERUKUNNAM PALLY ROAD,REGHUNATHAPURAM,

                VARKALA,THIRUVANANTHAPURAM DISTRICT, KERALA STATE,

                PIN - 695 141.

            BY ADV. SRI. S.SADASIVAN

      RESPONDENTS/RESPONDENTS/RESPONDENTS:


          1. SHRI. ROBERT J. RAVI, CHAIRMAN AND MANAGING DIRECTOR, CORPORATE
             OFFICE, BHARAT SANCHAR BHAVAN, JANPATH, NEW DELHI, PIN - 110 001.
          2. SHRI. B. SUNIL KUMAR, CHIEF GENERAL MANAGER TELECOM, BHARAT
             SANCHAR NIGAM LIMITED, KERALA TELECOM CIRCLE, BSNL BHAVAN, PMG
             JUNCTION, THIRUVANANTHAPURAM, PIN - 695 033.

                BY SRI. V.SANTHARAM


        This Contempt of court case (civil) having come up for orders on
   24.10.2024, the court on the same day passed the following:


                                             ORDER

The counsel for the respondents submits that against the judgment of this Court SLP has been filed. Respondents are directed to file counter affidavit.

Post on 27/11/2024.

Sd/- AMIT RAWAL JUDGE

Sd/- EASWARAN S. JUDGE

24-10-2024 /True Copy/ Assistant Registrar