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Mahatma Gandhi University vs K.G.Venugopal (Died)
2024 Latest Caselaw 30283 Ker

Citation : 2024 Latest Caselaw 30283 Ker
Judgement Date : 24 October, 2024

Kerala High Court

Mahatma Gandhi University vs K.G.Venugopal (Died) on 24 October, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

WA No.1335/2024                          1/2

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                   THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                        &
                    THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
            Thursday, the 24th day of October 2024 / 2nd Karthika, 1946
                                WA NO. 1335 OF 2024
        AGAINST JUDGMENT DATED 13/03/2024 IN WP(C) 5502/2006 OF THIS COURT
   APPELLANT(S)/REVIEW PETITIONERS/RESPONDENTS 1 AND 2 IN W.P.C:

      1. MAHATMA GANDHI UNIVERSITY PRIYADARSINI HILLS, KOTTAYAM, REPRESENTED,
         BY ITS REGISTRAR., PIN - 686562

    AND ANOTHER

    BY ADV.SRI.SURIN GEORGE IPE

   RESPONDENT(S)/RESPONDENTS IN REVIEW PETITION/WRIT PETITIONERS 1 AND 2 IN THE
   W.P.C AND RESPONDENTS 3 AND 4 IN THE W.P.C:

      1. K.G.VENUGOPAL (DIED) SHEELA BHAVAN, KAPPU, MADAKKATHANAM, ERNAKULAM
         DISTRICT., PIN - 686670

    AND 3 OTHERS

    ADV.SRI.S.RAMESH FOR R2

    SRI.P.SREEKUMAR(SENIOR) FOR R3 AND ADV.S.PRASANTH FOR R3 AND R4.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to grant a stay of operation of the judgment dated 13.03.2024 in W.P. (c)
   No. 5502/2006 and Order dated 23.08.2024 in Review Petition 889/2024
   pending disposal of this Writ Appeal.

        This Writ Appeal again coming on for orders on 24/10/2024 upon
   perusing the appeal memorandum, and this court's order dated 12/09/2024,
   the court on the same day passed the following:
 WA No.1335/2024                                 2/2

                                           ORDER

The learned Standing Counsel for the 3rd respondent seeks an adjournment .

List on, 05/11/2024.

Delete the name of Senior Counsel C.P.Sudhakara Prasad for the cause list.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G. AJITHKUMAR JUDGE

24-10-2024 /True Copy/ Assistant Registrar

 
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