Kerala High Court
State Of Kerala vs Lekshmi Jayamohan on 24 October, 2024
Author: Anil K. Narendran
Bench: Anil K.Narendran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
Thursday, the 24th day of October 2024 / 2nd Karthika, 1946
WA NO. 1604 OF 2024
AGAINST JUDGMENT DATED 21-06-2023 IN WP(C) 11791/2021 OF THIS COURT
APPELLANT(S)/RESPONDENTS 1 TO 3 IN WP(C)
1. STATE OF KERALA, REP. BY ITS PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001., PIN - 695001
2. THE DIRECTOR OF COLLEGIATE EDUCATION 6TH FLOOR, VIKAS BHAVAN,
THIRUVANANTHAPURAM-695033., PIN - 695033
3. REGIONAL DEPUTY DIRECTOR OF COLLEGIATE EDUCATION KOLLAM, ST.THOMAS
SHOPPING COMPLEX, CROSS JUNCTION, KADAPPAKADA, KOLLAM-691001., PIN -
691001
BY ADV.GOVERNMENT PLEADER FOR R1 TO R3.
RESPONDENT(S)/PETITIONER AND RESPONDENTS 4 TO 7 IN WP(C)
1. LEKSHMI JAYAMOHAN, AGED 42 YEARS W/O. MADHU A.K., ASSISTANT
PROFESSOR, PHYSICS, M.S.M.COLLEGE, KAYAMKULAM-690502, KAVUMCHERIL
NIKUNJAM, PULLIKANAKKU P.O., KAYAMKULAM, KOLLAM-690537., PIN -
690537
2. UNIVERSITY OF KERALA, REP. BY ITS REGISTRAR, UNIVERSITY CAMPUS,
KARIYAVATTOM, THIRUVANANTHAPURAM-695034., PIN - 695034
3. THE VICE CHANCELLOR UNIVERSITY OF KERALA, UNIVERSITY CAMPUS,
KARIYAVATTOM, THIRUVANANTHAPURAM-695034., PIN - 695034
4. SYNDICATE OF THE UNIVERSITY OF KERALA, REPRESENTED BY THE VICE
CHANCELLOR, UNIVERSITY OF KERALA, UNIVERSITY CAMPUS, KARIYAVATTOM,
THIRUVANANTHAPURAM-695034., PIN - 695034
5. THE MANAGER/SECRETARY, MILAD-E-SHERIEF MEMORIAL TRUST (MSM TRUST),
KAYAMKULAM, KOLLAM-690502., PIN - 690502
BY ADV.MUHAMMED HANEEFF FOR R1
STANDING COUNSEL SHRI.THOMAS ABRAHAM FOR R2 TO R4
ADV.SRI.ARAVIND T.RAMESH FOR R5
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to pass an order staying the operation and implementation of the judgment
dated 21.06.2023 in W.P.(C) NO.11791 of 2021 till the disposal of the Writ
appeal.
This Writ Appeal coming on for admission on 24/10/2024, upon
perusing the appeal memorandum, the court on the same day passed the
following
ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ
.......................................................................
W.A.No.1604 of 2024
................................................................
Dated this the 24th day of October, 2024
ORDER
Anil K. Narendran, J.
Admit.
2. Adv.Muhammed Haneeff the learned counsel takes
notice for the 1st respondent. Adv.Thomas Abraham, the learned
counsel takes notice for respondents 2 to 4. Adv.Aravind T.
Ramesh, the learned counsel takes notice for the 5th respondent.
List along with W.A.No.31 of 2024 on 12.11.2024.
Sd/-
ANIL K. NARENDRAN, JUDGE
Sd/-
P.G. AJITHKUMAR, JUDGE
Dxy
24-10-2024 /True Copy/ Assistant Registrar
