Kerala High Court
Mor Michael Church Vettithara vs K.K.Roy on 24 October, 2024
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O.P.(C) NO.75 OF 2020
2024:KER:79314
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
THURSDAY, THE 24TH DAY OF OCTOBER 2024 / 2ND KARTHIKA, 1946
O.P.(C) NO.75 OF 2020
AGAINST THE ORDER IN EP 1161/2019 IN OS NO.18 OF 2010 OF I
ADDITIONAL DISTRICT COURT, ERNAKULAM
PETITIONER/S:
1 MOR MICHAEL CHURCH VETTITHARA,
EZHAKKARAND SOUTH.P.O., PUTHENCRUZE (VIA), MANEED VILLAGE,
MUVATTUPUZHA TALUK, PIN-682308, REPRESENTED BY ITS PRESENT
TRUSTEE, N.T.KURIAKOSE, S/O.THOMMAN, NOW AGED 58, RESIDING
AT NADAKKAMATTATHIL HOUSE, EZHAKKARANAD SOUTH.P.O.,
PUTHENCRUZE (VIA), MANEED VILLAGE, PIN-682308. (THE 1ST
JUDGMENT DEBTOR IS DESCRIBED IN THE IMPUGNED ORDER AND IN
E.P.NO.1161/2019 AS MAR MICHAEL CHURCH VETTITHARA,
EZHAKKARAND SOUTH.P.O., PUTHENCRUZE (VIA), MANEED VILLAGE,
MUVATTUPUZHA TALUK, PIN-682308, REPRESENTED BY ITS VICAR).
2 M.P.MATHEW (MATHEW PAUL)
NOW AGED 60, S/O.LATE PAULOSE, MEENAKKUZHIYIL
(PARAPPUZHAYIL) HOUSE, MANEED VILLAGE, VETTITHARA KARA,
MAMAMANGALAM.P.O., PIN-686663.
3 M.J.MARKOSE
NOW AGED 66, MAMMALAYIL (MEMALAYIL) HOUSE,
EZHAKKARANAD.P.O., MANEED VILLAGE, MUVATTUPUZHA TLAUK,
ERNAKULAM DISTRICT.
4 ROY.T.A.
AGED 53 YEARS
S/O.ALIAS, THEKKEKARAYIL HOUSE, EZHAKKARANAD SOUTH.P.O.,
MANEED VILLAGE, MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT.
5 N.T.KURIAKOSE
S/O.THOMMAN, NOW AGED 58, RESIDING AT NADAKKAMATTATHIL
HOUSE, EZHAKKARANAD SOUTH.P.O., PUTHENCRUZE (VIA), MANEED
VILLAGE, PIN-682308.
6 K.V.OUSEPH
AGED 56 YEARS
S/O.VARKEY, KATTAKKAKATH HOUSE, EZHAKKARANAD SOUTH.P.O.,
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O.P.(C) NO.75 OF 2020
2024:KER:79314
PUTHENCRUZE (VIA), MANEED VILLAGE, PIN-682308.
7 E.V.MATHAI
AGED 51 YEARS
S/O.VARGHESE, ETHIPARAMBIL HOUSE, EZHAKKARANAD SOUTH.P.O.,
PUTHENCRUZE (VIA), PIN-682308, ERNAKULAM DISTRICT.
8 JAI THOMAS
AGED 45 YEARS
S/O.THOMAS, THEKKEKAKKANATTIL HOUSE, EZHAKKARANAD
SOUTH.P.O., PUTHENCRUZE (VIA), PIN-682308, ERNAKULAM
DISTRICT.
9 WILSON T.THOMAS
AGED 40 YEARS
S/O.THOMAS, THEKKEKAKKANATTIL HOUSE, EZHAKKARANAD
SOUTH.P.O., PUTHENCRUZE (VIA), PIN-682308, ERNAKULAM
DISTRICT.
10 ELDHO M.BABY
AGED 35 YEARS
S/O.M.P.BABY, MENAKUZHIPUTHANPURAYIL HOUSE, EZHAKKARANAD
SOUTH.P.O., PUTHENCRUZE (VIA), PIN-682308, ERNAKULAM
DISTRICT.
11 E.V.SLEEBA
AGED 45 YEARS
S/O.VARGHESE, ETHIPARAMBIL HOUSE, EZHAKKARANAD SOUTH.P.O.,
PUTHENCRUZE (VIA), PIN-682308, ERNAKULAM DISTRICT.
12 E.V.BIJU
AGED 45 YEARS
S/O.VARGHESE, ETHIPARAMBIL HOUSE, EZHAKKARANAD SOUTH.P.O.,
PUTHENCRUZE (VIA), PIN-682308, ERNAKULAM DISTRICT.
BY ADVS.
K.RAMAKUMAR (SR.)
SRI.K.J.KURIACHAN
SRI.SUNIL JACOB
RESPONDENT/S:
1 K.K.ROY,
S/O.LATE M.M.KURIAN, AGED 73, KUZHIKANDATHIL HOUSE,
VETTITHARA KARA, MANEED VILLAGE, EZHAKKARANAD SOUTH.P.O.,
PUTHENCRUZE VIA, PIN-682308.
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2 M.M.VARGHESE,S/O.LATE MARKOSE, AGED 80, MAMMALAYIL HOUSE,
EZHAKKARANAD KARA, MANEED VILLAGE, EZHAKKARANAD SOUTH.P.O.,
PUTHENCRUZE VIA, PIN-682308.
3 V.T.MICHAEL,S/O.LATE THOMAS, AGED 69, VADAKKINEDATH HOUSE,
EZHAKKARANAD KARA, MANEED VILLAGE, EZHAKKARANAD SOUTH.P.O.,
PUTHENCRUZE VIA, PIN-682308.
4 K.A.MATHAI,S/O.LATE ALIAS, AGED 65, KAVANAKKUDIYIL HOUSE,
EZHAKKARANAD KARA, MANEED VILLAGE, EZHAKKARANAD SOUTH.P.O.,
PUTHENCRUZE VIA, PIN-682308.
5 REV.FR.M.J.VARGHESE @ M.J.GEE VARGHESE,
S/O.LATE JOHN, AGED 90, KUZHIKANDATHIL (MUDAKKOTTIL) HOUSE,
PUTHENCRUZE VIA, MANEED VILLAGE, MUVATTUPUZHA TALUK, PIN-
682308.
6 REV.FR.JOHNSON PUTTANIL,AGED 58, S/O.FR.JOSEPH PUTTANIL,
PUTTANIL HOUSE, PUTHUPERIYARAM.P.O., PERIYAMPRA KARA,
THODUPUZHA.
7 FR.GEORGE CHENNOTH,AGED 60, S/O.PURAVATH, CHENNOTH HOUSE,
CHEMMANAD KARA, BHAKTHANANDAPURAM.P.O., PUTHENCRUZE (VIA),
ERNAKULAM DISTRICT, PIN-682308.
8 SURESH MICHAEL,S/O.LATE K.M.MICHAEL, AGED 57,
KUZHIKKANDATHIL HOUSE, EZHAKKARANAD KARA, MANEED VILLAGE,
EZHAKKARANAD SOUTH.P.O., PUTHENCRUZE VIA, MUVATTUPUZHA
TALUK, ERNAKULAM DISTRICT, PIN-682308.
BY ADVS.
SRI.S.SREEKUMAR (SR.)
SRI.P.MARTIN JOSE
SRI.P.PRIJITH
SRI.THOMAS P.KURUVILLA
SRI.MANJUNATH MENON
SRI.AJAY BEN JOSE
SRI.S.HARIKRISHNAN
SMT.HANI P.NAIR
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 14.1.2020, THE COURT
ON 24.10.2024 DELIVERED THE FOLLOWING:
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O.P.(C) NO.75 OF 2020
2024:KER:79314
JUDGMENT
(Dated: 24th October, 2024)
The counsel for the petitioners submits that the matter
has become infructuous.
Recording the said submission, this Original Petition (C) is
dismissed as infructuous.
SD/-
BASANT BALAJI
JUDGE
ss
O.P.(C) NO.75 OF 2020
2024:KER:79314
APPENDIX OF OP(C) 75/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE PLAINT IN OS.NO.18/2010.
EXHIBIT P2 TRUE COPY OF THE ADDL. WRITTEN STATEMENT FILED BY
DEFENDANTS 6 TO 9.
EXHIBIT P3 TRUE COPY OF THE JUDGMENT PASSED IN
O.S.NO.18/2010 DATED 31.10.2019.
EXHIBIT P4 TRUE COPY OF THE EXECUTION PETITION NO.1161/2019
IN O.S.NO.18/2010 FILED ON 22.11.19.
EXHIBIT P5 TRUE CARBON COPY OF THE ORDER DATED 9.1.2020 IN
E.P.NO.1161/2019 PASSED BY THE 1ST ADDL. DISTRICT
COURT ERNAKULAM.
