Shajireena N vs Principal
2024 Latest Caselaw 30177 Ker

Kerala High Court

Shajireena N vs Principal on 24 October, 2024

                                                           2024:KER:79140

WPC.No.36365/24                           1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

          THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

  THURSDAY, THE 24TH DAY OF OCTOBER 2024 / 2ND KARTHIKA,

                                   1946

                       WP(C) NO. 36365 OF 2024

PETITIONERS:

               SHAJIREENA N.,
               AGED 20 YEARS,
               D/O.MUHAMMED MUSTHAFA N., NALAKATH HOUSE,
               EDAKKAPARAMBA, KANNAMANGALAM P.O.,
               MALAPPURAM, PIN - 676 304.

               BY ADVS.
               M.A.AHAMMAD SAHEER
               MUHAMMED YASIL
               E.A.HARIS


RESPONDENTS:

    1          PRINCIPAL,
               UNIVERSITY COLLEGE, THIRUVANANTHAPURAM,
               THIRUVANANTHAPURAM DISTRICT, PIN - 695 034.

    2          RETURNING OFFICER,
               UNIVERSITY COLLEGE, THIRUVANANTHAPURAM,
               THIRUVANANTHAPURAM DISTRICT, PIN - 695 034.



        THIS    WRIT   PETITION     (CIVIL)      HAVING    COME    UP    FOR
ADMISSION       ON   24.10.2024,    THE       COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                    2024:KER:79140

WPC.No.36365/24                       2

                             JUDGMENT

The subject matter of this writ petition is election

conducted to the college union. The election is already over.

Therefore, there is no scope for considering the relief sought

in this writ petition. Accordingly, this writ petition is closed

without prejudice to the right of the petitioner to work out her

remedies against the rejection of nomination.

Sd/-

ZIYAD RAHMAN A.A. JUDGE DG/24.10.24 2024:KER:79140

APPENDIX OF WP(C) 36365/2024

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE ELECTION SCHEDULE DATED NIL PUBLISHED BY THE 2ND RESPONDENT

Exhibit P2 THE TRUE COPY OF THE REPLY DATED NIL ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER

Exhibit P3 THE TRUE COPY OF THE REPRESENTATION DATED 14.10.2024 SUBMITTED BY THE PETITIONER BEFORE THE GRIEVANCE CELL, UNIVERSITY COLLEGE, THIRUVANANTHAPURAM

Exhibit P4 THE TRUE COPY OF THE PETITIONER'S IDENTITY CARD DATED 28.09.2022 ISSUED BY THE 1ST RESPONDENT