George Joseph vs State Of Kerala
2024 Latest Caselaw 30160 Ker

Kerala High Court

George Joseph vs State Of Kerala on 24 October, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.1693/2024                            1/3

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                   THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                         &
                        THE HONOURABLE MR. JUSTICE P.M.MANOJ
            Thursday, the 24th day of October 2024 / 2nd Karthika, 1946
                                WA NO. 1693 OF 2024
       AGAINST JUDGMENT DATED 05-09-2024 IN WP(C) 23550/2019 OF THIS COURT
   APPELLANT(S)/PETITIONER

          GEORGE JOSEPH, AGED 75 YEARS, S/O. LATE A.M JOSEPH, MANAGER, ST.
          JOSEPHS HIGH SCHOOL, NARANAMMOOZHI PATHANAMTHITTA DISTRICT RESIDING
          AT ARACKAMANNIL, NARANAMMOOZHI P.O, RANNI, PATHANAMTHITTA DISTRICT,
          PIN - 689711

    BY ADV.V.PHILIP MATHEWS

   RESPONDENT(S)/RESPONDENTS

      1. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL
         EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM 695 001, PIN -
         695001
      2. THE DIRECTOR OF PUBLIC INSTRUCTIONS, JAGATHY, THIRUVANANTHAPURAM 695
         014, PIN - 695014
      3. THE DISTRICT EDUCATIONAL OFFICER, PATHANAMTHITTA 689 645, PIN -
         689645
      4. SAIJU ZACHARIAH, W/O. RENJI T JOSEPH.,ARACKAMANNIL,. NARANAMMOOZHI
         P.O, PATHANAMTHITTA DISTRICT 689 711, PIN - 689711
      5. LEKHA RAVEENDRAN, UPPER PRIMARY SCHOOL ASSISTANT, ST. JOSEPHS HIGH
         SCHOOL, NARANAMMOOZHI, PATHANAMTHITTA 689 711, PIN - 689711

    BY GOVERNMENT PLEADER FOR R1 TO R3

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to pass an interim Order directing the first respondent to submit a report
   before this Honourable Court explaining the present status of Exhibit P3
   representation.

        This Writ Appeal coming on for orders on 24/10/2024 upon perusing
   the appeal memorandum the court on the same day passed the following:
 WA No.1693/2024                             2/3




                                        ORDER

Admit.

Respondents entered appearance.

Post along with Writ Appeal Nos. 1665/2024 and 1674/2024.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- P.M.MANOJ JUDGE

EXT P3: COPY OF THE REPRESENTATION DATED 31-12-2014 BEFORE THE FIRST RESPONDENT

24-10-2024 /True Copy/ Assistant Registrar