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Vasudevan vs Haridas
2024 Latest Caselaw 30157 Ker

Citation : 2024 Latest Caselaw 30157 Ker
Judgement Date : 24 October, 2024

Kerala High Court

Vasudevan vs Haridas on 24 October, 2024

 Crl.Appeal No.400 of 2023

                                       1

                                                 2024:KER:79335
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

              THE HONOURABLE MRS. JUSTICE C.S. SUDHA

THURSDAY, THE 24TH DAY OF OCTOBER 2024 / 2ND KARTHIKA, 1946

                             CRL.A NO. 400 OF 2023

  CRIME NO.4469/2012 OF THRIKKUNNAPPUZHA POLICE STATION,

                                   ALAPPUZHA

         AGAINST THE JUDGMENT DATED 23.12.2022 IN CRL.A NO.34

OF 2018 OF ADDITIONAL DISTRICT COURT-I, MAVELIKKARA      IN CC

NO.1103 OF 2012 OF JUDICIAL MAGISTRATE OF FIRST CLASS- I,

HARIPAD.

APPELLANT/VICTIMS:

     1       VASUDEVAN
             AGED 73 YEARS
             S/O. MADHAVAN, KARAPARAMBIL HOUSE,
             ERICKAVU, KUMARAPURAM VILLAGE,
             KARTHIKAPALLY P.O,
             ALAPPUZHA - 690 516.

     2       SATHIYAMMA
             AGED 53 YEARS,
             W/O. PRASANNAN,
             KUMARAPURAM VILLAGE,
             KARTHIKAPALLYP.O.,
             ALAPPUZHA - 690 516,
             PIN - 690516


             BY ADVS.
             GEORGE SEBASTIAN
             ARUN LUCKOSE ABRAHAM
  Crl.Appeal No.400 of 2023

                                      2

                                                         2024:KER:79335
RESPONDENTS/APPELLANTS/ACCUSED 1 & 2 AND STATE:

     1       HARIDAS
             S/O. VASUDEVAN, K.V.NILAYAM,
             PUTHUKUNDAM MURI, KUMARAPURAM VILLAGE,
             KARTHIKAPPALLY P.O.,
             HARIPPAD, ALAPPUZHA, PIN - 690516

     2       MINI
             W/O. VIDHYADHARAN, SABARI NIVAS,
             ERICKAVU MURI, KUMARAPURAM VILLAGE,
             KARTHIKAPPALLY P.O., ALAPPUZHA - 690 548.

     3       STATE OF KERALA
             REPRESENTED BY PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA, ERNAKULAM.
             SMT.SHEEBA THOMAS, PUBLIC PROSECUTOR.


             BY ADVS.
             M.G. LISHA M.G.
             HYMA S.(K/001462/1995)



      THIS CRIMINAL APPEAL HAVING COME UP FOR ADMISSION ON
24.10.2024,       THE    COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
  Crl.Appeal No.400 of 2023

                                      3

                                                            2024:KER:79335


                             C.S.SUDHA, J.
            -------------------------------------------------------
                        Crl.Appeal No.400 of 2023
             ------------------------------------------------------
               Dated this the 24th day of October 2024

                             JUDGMENT

Learned counsel for the appellant submits that he is not

pressing the appeal and a memo dated 22/10/2024 has been filed

to that effect. Hence the appeal is dismissed as not pressed.

Interlocutory applications, if any pending, shall stand

closed.

Sd/-

C.S.SUDHA JUDGE

Jms

 
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