Citation : 2024 Latest Caselaw 30105 Ker
Judgement Date : 24 October, 2024
WA No.1571/2024 1/5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
Thursday, the 24th day of October 2024 / 2nd Karthika, 1946
IA.NO.2/2024 IN WA NO. 1571 OF 2024
AGAINST JUDGMENT DATED 10/09/2024 IN WP(C) 39289/2023 OF THIS COURT
APPLICANTS:(APPELLANTS)
1. ABDULLA H NAUSHAD ,AGED 28 YEARS, S/O., HASSAN NAUSHAD, PUNNARAM,
NELLETTIL P.O, POOTHAKKULAM, BHOOTHAKULAM, KOLLAM- 691302
2. ANILA NAUSHAD, AGED 68 YEARS, W/O. HASSAN NAUSHAD, PUNNARAM,
NELLETTIL P.O, POOTHAKKULAM, BHOOTHAKULAM, KOLLAM- 691302
RESPONDENTS: (RESPONDENTS & ADDL 8TH RESPONDENT TO BE IMPLEADED)
1. THE STATE OF KERALA ,REPRESENTED BY THE SECRETARY,TRANSPORT DEPT.,
SECRETARIAT, THIRUVANANTHAPURAM - 695001
2. TRANSPORT COMMISSIONER VANCHIYOOR , THIRUVANANTHAPURAM - 695035
3. REGIONAL TRANSPORT OFFICER ,ENFORCEMENT OFFICE OF THE DISTRICT
REGISTRAR, 1ST FLOOR, TRANSPORT BHAVAN, S STREET RD, FORT, EAST
FORT, PAZHAVANGADI, THIRUVANANTHAPURAM- 695023
4. THE REGIONAL TRANSPORT OFFICER- TRIVANDRUM, 5TH FLOOR, KSRTC
TERMINAL, THAMPANOOR, THIRUVANANTHAPURAM- 695023
5. THE REGIONAL TRANSPORT OFFICER- KOLLAM, CIVIL STATION,
ANANDAVALLEESWARAM, KOLLAM- 691013
6. REGIONAL TRANSPORT OFFICER- ENFORCEMENT, CIVIL STATION,
ANANDAVALLEESWARAM, KOLLAM, - 691013
7. KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT BHAVAN, FORT PO,
THIRUVANANTHAPURAM- 695023 REPRESENTED BY ITS MANAGING DIRECTOR.
8. **ADDL.R8:UNION OF INDIA, REPRESENTED BY THE [SECRETARY]*, MINISTRY
OF ROAD TRANSPORT AND HIGHWAYS, TRANSPORT BHAVAN-1, PARLIAMENT
STREET, NEW DELI -110001. *THE DESCRIPTION OF
ADDITIONAL 8TH RESPONDENT SOUGHT TO BE IMPLEADED IS SUO MOTU
CORRECTED AS "SECRETARY(ROAD TRANSPORT AND HIGHWAYS)" AS PER ORDER
DATED 24/10/2024 IN IA 1/2024 IN WA-1571/2024.
**ADDL.R8
IMPLEADED AS ADDITIONAL 8TH RESPONDENT AS PER ORDER DATED 24/10/2024
IN IA 1/2024 IN WA 1571/2024.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to accept Annexure A
to Annexure F as an additional documents in the above Writ Appeal.
This Application coming on for orders on 24/10/2024 upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of P.RAMAKRISHNAN, PREETHI RAMAKRISHNAN, PRATAP
ABRAHAM VARGHESE, MANOJKUMAR G & ASHOK MENON, Advocates for the applicants
and and of Government Pleader for R1 to R6 and of DEEPU THANKAN for R7 and
WA No.1571/2024 2/5
of DEPUTY SOLICITOR GENERAL -IN-CHARGE for addl.R8, the court on the same
day passed the following::
WA No.1571/2024 3/5
ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
-------------------------------------------------------------------
W.A.No.1571 of 2024
----------------------------------------------------------------
Dated this the 24th day of October, 2024
ORDER
Anil K. Narendran, J.
Description of additional 8th respondent sought to be
impleaded is suo motu corrected as Secretary (Road Transport
and Highways).
2. Registry to carry out necessary corrections.
3. This is an application filed by the appellants seeking
an order to implead Union of India as additional 8th respondent.
4. Heard the learned counsel on both sides.
5. I.A. allowed as prayed for, subject to the aforesaid
correction.
6. The learned Deputy Solicitor General of India-in-
charge enters appearance for the additional 8th respondent.
7. This is an application filed by the appellants in terms
of the directions contained in the order of this Court dated
10.10.2024 to place on record the registration particulars of the
vehicles operated by the appellants on the strength of 'All India
Tourists Permits'.
8. I.A. allowed as prayed for.
List on 05.11.2024.
Sd/-
ANIL K. NARENDRAN, JUDGE
Sd/-
P.G. AJITHKUMAR, JUDGE MIN
24-10-2024 /True Copy/ Assistant Registrar
Annexure A TRUE COPY OF CERTIFICATE OF REGISTRATION ALONG WITH PERMIT AND OTHER RECORDS WITH RESPECT TO THE BUS BEARING REGISTRATION NO. NL 01 B 3406 Annexure B TRUE COPY OF CERTIFICATE OF REGISTRATION ALONG WITH PERMIT AND OTHER RECORDS WITH RESPECT TO THE BUS BEARING REGISTRATION NO. NL 01 B 3405 Annexure C TRUE COPY OF CERTIFICATE OF REGISTRATION ALONG WITH PERMIT AND OTHER RECORDS WITH RESPECT TO THE BUS BEARING REGISTRATION NO. NL 01 B 2432 Annexure D TRUE COPY OF CERTIFICATE OF REGISTRATION ALONG WITH PERMIT AND OTHER RECORDS WITH RESPECT TO THE BUS BEARING REGISTRATION NO. NL 01 B 2431 Annexure E TRUE COPY OF CERTIFICATE OF REGISTRATION ALONG WITH PERMIT AND OTHER RECORDS WITH RESPECT TO THE BUS BEARING REGISTRATION NO. NL 01 B 2762 Exhibit F TRUE COPY OF CERTIFICATE OF REGISTRATION ALONG WITH PERMIT AND OTHER RECORDS WITH RESPECT TO THE BUS BEARING REGISTRATION NO. NL 01 B 2761
24-10-2024 /True Copy/ Assistant Registrar
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!