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Shihabudheen vs The District Collector, Malappuram
2024 Latest Caselaw 30008 Ker

Citation : 2024 Latest Caselaw 30008 Ker
Judgement Date : 22 October, 2024

Kerala High Court

Shihabudheen vs The District Collector, Malappuram on 22 October, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                       2024:KER:78443

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                  THE HONOURABLE MR.JUSTICE V.G.ARUN

     TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946

                       WP(C) NO. 36925 OF 2024

PETITIONER:

          SHIHABUDHEEN
          AGED 34 YEARS
          S/O. HASSAINAR,PADUPPINGAL HOUSE, KOOTTIL P.O.,
          MANKADA, MALAPPURAM DISTRICT, PIN - 679321.


          BY ADVS.
          C.M.MOHAMMED IQUABAL
          ISTINAF ABDULLAH
          DHILNA DILEEP
          P.ABDUL NISHAD
          THASNEEM A.P.
          T.H.RAIHANATH




RESPONDENTS:

    1     THE DISTRICT COLLECTOR, MALAPPURAM,
          COLLECTORATE, CIVIL STATION,
          MALAPPURAM P.O., PIN - 676505.

    2     THE REVENUE DIVISIONAL OFFICER, TIRUR
          REVENUE DIVISIONAL OFFICE,
          TIRUR P.O., MALAPPURAM DISTRICT, PIN - 676101.

    3     THE TAHSILDAR, TIRUR
          TIRUR TALUK OFFICE, TIRUR P.O.,
          MALAPPURAM DISTRICT, PIN - 676101.

    4     THE DEPUTY SUPERINTENDENT OF POLICE, TIRUR,
          DY.S.P. OFFICE, TIRUR P.O., MALAPPURAM DISTRICT, PIN -
 WP(C) NO. 36925 OF 2024
                                 2



                                                   2024:KER:78443
            676101

    5       THE CIRCLE INSPECTOR OF POLICE,
            VALANCHERRY POLICE STATION, VALANCHERRY P.O.,
            MALAPPURAM DISTRICT, PIN - 676552

    6       ABOOBACKER
            S/O. BAVA HAJI, PUTHUVALLY HOUSE, KAREKKAD P.O.,
            KADAMPUZHA, MALAPPURAM DISTRICT, PIN - 676552

    7       KUNHIMON @ RAFEEQUE
            S/O. MOIDU, KALATHILTHODI HOUSE, KAREKKAD P.O.,
            KADAMPUZHA, MALAPPURAM DISTRICT, PIN - 676552

    8       ABDUL GAFOOR
            S/O. ALAVI, NENTHRATHODI HOUSE, KAREKKAD P.O.,
            KADAMPUZHA, MALAPPURAM DISTRICT, PIN - 676552

    9       ALI
            S/O. BAVA HAJI, PUTHUVALLY HOUSE, KAREKKAD P.O.,
            KADAMPUZHA, MALAPPURAM DISTRICT, PIN - 676552

   10       SEVEN STAR CLUB
            REPRESENTED BY ITS SECRETARY, KAREKKAD P.O.,
            KADAMPUZHA, MALAPPURAM DISTRICT, PIN - 676552

            BY ADV,
             SMT. DEEPA NARAYANAN, SR. GP.



     THIS    WRIT    PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   22.10.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 36925 OF 2024
                                 3



                                                  2024:KER:78443


                              JUDGMENT

The learned counsel for the petitioner

submits that the Karekkad Chenkumdampadi

Kalapoottu Kandam, which was scheduled to be

held on 20.10.2024 and regarding which this

Writ Petition is filed, was not held as

scheduled. It is also submitted that there may

be a direction to the 1st respondent to consider

Ext.P3 representation.

2. Heard, the learned Government

Pleader also.

The Writ Petition is accordingly closed,

directing the 1st respondent to consider Ext.P3

and take an appropriate decision thereon.

Sd/-

V.G.ARUN JUDGE HKH/22.10.2024 WP(C) NO. 36925 OF 2024

2024:KER:78443 APPENDIX OF WP(C) 36925/2024

PETITIONER EXHIBITS

EXHIBIT P1 THE TRUE COPY OF THE FIR IN CRIME NO.

1188/2024 OF VALANCHERRY POLICE STATION DATED 08.10.2024.

EXHIBIT P2 THE TRUE COPY OF THE FIS IN CRIME NO.

1188/2024 OF VALANCHERRY POLICE STATION DATED 08.10.2024.

EXHIBIT P3 THE TRUE COPY OF THE REPRESENTATION PREFERRED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 17.10.2024.

 
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