David P.V vs V.M. Abdul Shukoor,P
2024 Latest Caselaw 30005 Ker

Kerala High Court

David P.V vs V.M. Abdul Shukoor,P on 22 October, 2024

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
              THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR
                                      &
                      THE HONOURABLE MR. JUSTICE S.MANU
          Tuesday, the 22nd day of October 2024 / 30th Aswina, 1946
                              WA NO. 812 OF 2024
     AGAINST JUDGMENT DATED 11/04/2024 IN WP(C) 5712/2023 OF THIS COURT
APPELLANT(S)/RESPONDENTS 9 AND 10

  1. DAVID P.V,. AGED 68 YEARS, S/O. P.C. VARGHESE, PANAKKAL HOUSE,
     CITIZEN ROAD, AYYAPPANKAVU P.O., ERNAKULAM, KOCHI -, PIN - 682018

AND ANOTHER

BY ADVS.M/S R.RANJANIE AND   MEERA M.,

RESPONDENT(S)/PETITIONERS 1 TO 9 IN W.P.(C) AND RESPONDENTS 1 TO 8 &
ADDITIONAL RESPONDENT NO.11 IN W.P.(C)

  1. V.M. ABDUL SHUKOOR ,P AGED 64 YEARS S/O. V.M. MOOSA, VADAKKEVEETIL
     HOUSE, PALARIVATOOM P.O., ERNAKULAM,, PIN - 682025

AND 17 OTHERS

BY ADVS.M/S. M.A.VAHEEDA BABU, BABU KARUKAPADATH, ARYA RAGHUNATH,
KARUKAPADATH WAZIM BABU, P.LAKSHMI, AYSHA E.M., ABUASIL A.K FOR R1 TO R7.

STANDING COUNSEL.K.JANARDHANA SHENOY R10 TO R12.

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the      operation of judgment dated 11.4.2024 in W.P.(C)
NO.5712/2023.
     This Writ Appeal again coming on for orders on 22/10/2024 upon
perusing the appeal memorandum and this court's order dated 09/10/2024,
the court on the same day passed the following:
                            Nitin Jamdar, C.J. & S. Manu, J.
                            =-=-=-=-=-=-=-=-=-=-=-=-=-=
                                W.A.No. 812 of 2024
                            =-=-=-=-=-=-=-=-=-=-=-=-=-=
                       Dated this the 22nd day of October, 2024

                                           ORDER

Nitin Jamdar, C.J.

Smt. M.A. Vaheeda Babu, learned counsel appears for Respondent Nos.1 to 7. Sri. K. Janardhana Shenoy, learned Standing Counsel appears for Respondent Nos.10 to 12. Issue notice to the Unrepresented Respondents returnable in three weeks.

2. Post the appeal on 15 November 2024.

Sd/-

Nitin Jamdar Chief Justice

Sd/-

S. Manu Judge vpv

22-10-2024 /True Copy/ Assistant Registrar