Elsy Paulose vs State Of Kerala
2024 Latest Caselaw 29998 Ker

Kerala High Court

Elsy Paulose vs State Of Kerala on 22 October, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

                                                2024:KER:78981




           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
  TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946
                   WP(CRL.) NO. 489 OF 2022

PETITIONERS:

    1     ELSY PAULOSE
          AGED 66 YEARS
          PALAYIKKUDIYIL VEEDU,
          ILLICHUVADU, POTHANIKKADU,
          KOTHAMANGALAM TALUK,
          ERNAKULAM DISTRICT, PIN - 686 671.

    2     JAMES T.P.
          AGED 60 YEARS
          S/O.PAULOSE,
          THENGUMTHOTTATHIL HOUSE,
          PUTHANIKKAD VILLAGE, KOTHAMANGALAM TALUK,
          ERNKAULAM DISTRICT, PIN - 686 671.


          BY ADVS.
          M.T.SURESHKUMAR
          K.R.RANJITH
          SMITHA PHILIPOSE
          MANJUSHA K
          SREELAKSHMI SABU
          SHIBAS IBRAHIM



RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY,
          DEPARTMENT OF HOME, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695 001.

    2     STATE POLICE CHIEF
          STATE POLICE HEADQUARTERS,
          THIRUVANANTHAPURAM, PIN - 695 010.
                                                              2024:KER:78981
W.P.(Crl.) No.489 of 2022
                                        -:2:-


      3       DISTRICT POLICE CHIEF (RURAL)
              ERNAKULAM DISTRICT, ALUVA - 683 101.

      4       THE DEPUTY SUPERINTENDENT OF POLICE
              DISTRICT POLICE OFFICE,
              ERNAKULAM RURAL, ALUVA, PIN - 683 101.

      5       STATION HOUSE OFFICER
              POTHANIKKADU POLICE STATION, E
              RNAKULAM DISTRICT, PIN - 686 671.

      6       SIJI P.J.
              W/O.MANOJ JOSE,
              WOMEN POLICE CONSTABLE,
              OONNUKAL POLICE STATION,
              RESIDING AT THANATHUPARAMBIL HOUSE,
              PULINTHANAM, POTHANIKKAD,
              KOTHAMANGALAM TALUK, ERNAKULAM DISTRICT - 686 671.


              BY ADV. SREEJA.A
              PUBLIC PROSECUTOR


       THIS     WRIT        PETITION   (CRIMINAL)   HAVING   COME   UP   FOR
ADMISSION ON 22.10.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                               2024:KER:78981
W.P.(Crl.) No.489 of 2022
                                       -:3:-



                        BECHU KURIAN THOMAS, J.
                      -----------------------------------------
                         W.P.(Crl.) No.489 of 2022
                      -----------------------------------------
                   Dated this the 22nd day of October, 2024


                                      JUDGMENT

Petitioners seek for a proper investigation into Crime Nos.308 and

311 of 2022 of Pothanikad Police Station. Learned counsel for the

petitioners submitted that the investigation has been completed, final

report was filed and the case is now at the stage of questioning the

accused under Section 313 Cr.P.C. In view of the above, this writ petition

has become infructuous.

Accordingly, this writ petition is dismissed as infructuous.

Sd/-

BECHU KURIAN THOMAS JUDGE jka/22.10.24.