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Joseph vs Smt. Meera K. Ias
2024 Latest Caselaw 29982 Ker

Citation : 2024 Latest Caselaw 29982 Ker
Judgement Date : 22 October, 2024

Kerala High Court

Joseph vs Smt. Meera K. Ias on 22 October, 2024

                                                              2024:KER:78315
Con.Case(C) No.2434 of 2024
                                      :1:




                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                    THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
          TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946
                          CON.CASE(C) NO. 2434 OF 2024
          IN WP(C) NO.43485 OF 2023 OF HIGH COURT OF KERALA

PETITIONERS:
     1      JOSEPH
            AGED 70 YEARS
            S/O.OUSEPH, KACHAPPILLY HOUSE, CHAMPANNOOR, ANGAMALLY
            SOUTH P. O..ERNAKULAM DISTRICT., PIN - 683573

      2       ALIAS VARGHESE
              AGED 43 YEARS
              S/O.THARIATH, KADUMANI THEKKANATH HOUSE, NAYATHODU. P O.,
              ANGAMALLY -ERNAKULAM DISTRICT, PIN - 683573

      3       JEESHMA
              AGED 34 YEARS
              W/O. VIPINDAS, PARANATTY HOUSE, NAYATHODE P O., ANGAMALLY
              -PIN-683572, ERNAKULAM DISTRICT., PIN - 683573


              BY ADV MEREENA.J.JOSEPH

RESPONDENTS:
     1      SMT. MEERA K. IAS,
            AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS, THE
            REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE,
            FORT KOCHI., PIN - 682001

      2       SRI..BIBIN KUMAR M
              DY. COLLECTOR (L A), RDO, AGE AND FATHER'S NAME NOT KNOWN
              TO THE PETITIONERS, CIVIL STATION, KAKKANADU,ERNAKULAM.,
              PIN - 682030

              GP - SRI. S.UNNIKRISHNAN


       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION

ON 22.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                        2024:KER:78315
Con.Case(C) No.2434 of 2024
                                 :2:




                          VIJU ABRAHAM, J.
         --    -- -- -- -- -- -- -- -- -- -- -- --
                    Con.Case(C) No.2434 of 2024
         --    -- -- -- -- -- -- -- -- -- -- -- --
                Dated this the 22nd day of October 2024

                              JUDGMENT

The learned Government Pleader upon instructions submitted

that the directions in Annexure I judgment have been complied

with.

Recording the above said submission, the Contempt of Court

Case is closed.

Sd/-

VIJU ABRAHAM JUDGE sm/ 2024:KER:78315

APPENDIX OF CON.CASE(C) 2434/2024

PETITIONER ANNEXURES

Annexure-I CERTIFIED COPY OF THE JUDGMENT IN W.P.(C) NO.43485/2023 DATED 22/12/2023 OF THIS HON'BLE COURT

Annexure-II TRUE COPY OF THE ACKNOWLEDGEMENT CARD, ISSUED FROM THE OFFICE OF THE 1STRESPONDENT DATED 3-1-2024

 
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