Kerala High Court
Spahj India Trading Private Limited vs The Commissioner Of Police, Kollam City on 22 October, 2024
Author: V.G.Arun
Bench: V.G.Arun
2024:KER:79812
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946
WP(C) NO. 32893 OF 2024
PETITIONER:
SPAHJ INDIA TRADING PRIVATE LIMITED,
24, PANEER NAGAR, SAI RAM STREET, MUGAPPAIR WEST,
CHENNAI, TAMIL NADU, REPRESENTED BY ITS DIRECTOR,
ABHIJITH.A., PIN - 600037
BY ADV SHAJIN S.HAMEED
RESPONDENTS:
1 THE COMMISSIONER OF POLICE, KOLLAM CITY,
MUNDAKKAL, KOLLAM DISTRICT., PIN - 691001
2 THE INSPECTOR OF POLICE, CHAVARA POLICE STATION,
SANKARAMANGALAM, CHAVARA, KOLLAM DISTRICT., PIN -
691583
3 THE KERALA MINERALS & METALS LIMITED,
SANKARAMANGALAM, CHAVARA, KOLLAM DISTRICT REPRESENTED
BY ITS MANAGING DIRECTOR., PIN - 691583
4 THE ASSISTANT LABOUR OFFICER, KARUNAGAPALLY,
MINI CIVIL STATION, KARUNAGAPALLY, KOLLAM DISTRICT.,
PIN - 690518
5 KERALA HEADLOAD WORKERS WELFARE BOARD,
KOLLAM DISTRICT COMMITTEE OFFICE, REPRESENTED BY THE
SECRETARY, 2ND FLOOR, USHUS BUILDING, NEAR STONE
BRIDGE, CHAMMAKKADA, KOLLAM., PIN - 691001
6 VENU
CONVENOR, INTUC CHAVARA UNIT, SANKARAMANGALAM, CHAVARA,
KOLLAM DISTRICT, PIN - 691583
WP(C)No.32893 of 2024 2024:KER:79812
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7 DILEEP
CONVENOR, CITU CHAVARA UNIT, SANKARAMANGALAM, CHAVARA,
KOLLAM DISTRICT, PIN - 691583
8 MANOJ
CONVENOR, STU CHAVARA UNIT, SANKARAMANGALAM, CHAVARA,
KOLLAM DISTRICT, PIN - 691583
9 ANIL
MEMBER, CITU CHAVARA UNIT, SANKARAMANGALAM, CHAVARA,
KOLLAM DISTRICT., PIN - 691583
BY ADV K.SIJU
SRI. AJITH VISWANATHAN, GP.
SRI. S. KRISHNAMOORTHY SC FOR R5.
SMT. LATHA ANAND SC FOR R3.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
22.10.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C)No.32893 of 2024 2024:KER:79812
3
JUDGMENT
Dated this the 22nd day of October, 2024
Learned Counsel for the petitioner submits
that, on the strength of the interim order passed by
this Court, removal of scrap, for which police
protection was sought, has been completed.
This is recorded and the writ petition is
closed as infructuous.
Sd/-
V.G.ARUN
JUDGE
SSK/22/10
WP(C)No.32893 of 2024 2024:KER:79812
APPENDIX OF WP(C) 32893/2024
PETITIONER EXHIBITS
Exhibit-P1 PHOTOCOPY OF THE DELIVERY LETTER DATED
23/07/2024 ISSUED BY THE 3RD RESPONDENT IN
THE NAME OF PETITIONER.
Exhibit-P2 PHOTOCOPY OF THE LETTER DATED 27/07/2024
ISSUED BY THE PETITIONER COMPANY TO THE
AUTHORIZED OFFICER OF 3RD RESPONDENT.
Exhibit-P3 PHOTOCOPY OF THE ENTRY PASS ISSUED BY THE
3RD RESPONDENT TO AKASH KUMAR.
Exhibit-P3 (a) PHOTOCOPY OF THE ENTRY PASS ISSUED BY THE
3RD RESPONDENT TO SHIV SHANKAR.
Exhibit-P3 (b) PHOTOCOPY OF THE ENTRY PASS ISSUED BY THE
3RD RESPONDENT TO JAYAPRAKASH.
Exhibit-P3 (c) PHOTOCOPY OF THE ENTRY PASS ISSUED BY THE
3RD RESPONDENT TO BECHAN.
Exhibit-P3 (d) PHOTOCOPY OF THE ENTRY PASS ISSUED BY THE
3RD RESPONDENT TO CONGRES.
Exhibit-P3 (e) PHOTOCOPY OF THE ENTRY PASS ISSUED BY THE
3RD RESPONDENT TO SAHABUDDIN.
Exhibit-P4 PHOTOCOPY OF THE REPRESENTATION DATED
31/08/2024 SUBMITTED BY THE PETITIONER
BEFORE 1ST RESPONDENT.
Exhibit-P5 PHOTOCOPY OF THE REPRESENTATION DATED
02/09/2024 SUBMITTED BY THE PETITIONER
BEFORE THE ASSISTANT COMMISSIONER OF
POLICE, KARUNAGAPALLY.
Exhibit-P6 PHOTOCOPY OF THE REPRESENTATION SUBMITTED
BY THE PETITIONER BEFORE THE 4TH
RESPONDENT.
TRUE COPY
P.A. TO JUDGE
