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Amritapriya B.S vs State Of Kerala
2024 Latest Caselaw 29923 Ker

Citation : 2024 Latest Caselaw 29923 Ker
Judgement Date : 22 October, 2024

Kerala High Court

Amritapriya B.S vs State Of Kerala on 22 October, 2024

                                               2024:KER:78532


          IN THE HIGH COURT OF KERALA AT ERNAKULAM


                           PRESENT


         THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.


  TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946


                   WP(C) NO. 36191 OF 2024


PETITIONER/S:
          AMRITAPRIYA B.S
          AGED 20 YEARS
          D/O BIJU, AMRITHALEKSHMI, MANAKKARA, SASTHAMKOTTA,
          KOLLAM DISTRICT, PIN - 690521


          BY ADV SREEJITH S. NAIR

RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY SECRETARY, HIGHER EDUCATION
          DEPARTMENT, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001


    2     UNIVERSITY OF KERALA
          REGISTRAR, UNIVERSITY OF KERALA, PALAYAM,
          THIRUVANANTHAPURAM, PIN - 695001
                                      2



W.P.C No. 36191 of 2024
                                                            2024:KER:78532


     3       THE PRINCIPAL
             UNIVERSITY COLLEGE, PALAYAM, THIRUVANANTHAPURAM,
             PIN - 695001


     4       THE RETURNING OFFICER,
             COLLEGE UNION ELECTION 2024-2025, UNIVERSITY
             COLLEGE, THIRUVANANTHAPURAM, PIN - 695001

             BY ADV.V.K SUNIL, SR.GP

             ADV. THOMAS ABRAHAM



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   22.10.2024,      THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                                   3



W.P.C No. 36191 of 2024
                                                      2024:KER:78532




                            JUDGMENT

Today when the matter came up for consideration, the

learned counsel for the petitioner submits that the matter has

been infructuous.

Accordingly, this writ petition is dismissed as infructuous.

Sd/-

ZIYAD RAHMAN A.A JUDGE rpk

2024:KER:78532

APPENDIX OF WP(C) 36191/2024

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE NOTIFICATION DATED 26/09/2024 BY THE 2ND RESPONDENT

Exhibit P2 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BEFORE 4TH RESPONDENT VIA GREESHMA SURESH, KSU UNIT PRESIDENT, UNIVERSITY COLLEGE, THIRUVANANTHAPURAM DATED 10/10/2024

Exhibit P3 THE TRUE COPY OF THE LETTER ISSUED BY THE 4TH RESPONDENT

Exhibit P4 THE TRUE COPY OF THE LETTER ENDORSED BY THE ASSOCIATE PROFESSOR, DEPARTMENT OF PHYSICAL EDUCATION, UNIVERSITY COLLEGE, THIRUVANANTHAPURAM SUBMITTED BEFORE THE 4TH RESPONDENT

Exhibit P5 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BEFORE THE 4TH RESPONDENT

 
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