Devika C vs Kannur University,Rep; By Registrar
2024 Latest Caselaw 29914 Ker

Kerala High Court

Devika C vs Kannur University,Rep; By Registrar on 22 October, 2024

                                               2024:KER:78556


          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

  TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946

                   WP(C) NO. 31768 OF 2024

PETITIONER/S:

    1    DEVIKA C,
         AGED 18 YEARS
         D/O GANGAN C, CHETTENDOYATHIL HOUSE, KOORARA
         P.O,MOKERI,KANNUR,KERALA-, PIN - 670694

    2    SHIVAPRIYA P
         AGED 18 YEARS
         D/O PRASAD P,PACHARATHU HOUSE, PANNIYANNOOR P.O,
         KANNUR-, PIN - 670671

    3    NIVED P.P,
         AGED 18 YEARS
         S/O ANILKUMAR, VANNANTHAVIDA HOUSE,ANIYARAM
         P.O,KANNUR-, PIN - 670672

    4    AMAL PRADEEP
         AGED 18 YEARS
         S/O PRADEEP M.V, MEETHALEVANIYANTAVIDA
         HOUSE,ANIYARAM, MEKKUNNU P.O,KANNUR, PIN - 670675

    5    VISMAYA N.S
         AGED 20 YEARS
         ,D/O SUNDARAN N.S,THAZHE
         KUNIYIL,MOKERI,KOORARA,KANNUR, PIN - 670694

    6    ASHIGHA P
         AGED 18 YEARS
         D/O SAJEESH A, SAYOOJYAM PONNIAM,PONNIAM
         P.O,KANNUR-, PIN - 670641
 W.P.C No. 31768 of 2024



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                                              2024:KER:78556


           BY ADVS.
           M.B.SHYNI
           V.R.ANILKUMAR
           SARAFUDHEEN T.
           ELDHOSE JOY
           AJITH P.C.




RESPONDENT/S:

     1     KANNUR UNIVERSITY,REP; BY REGISTRAR
           THAVAKKARA, CIVIL STATION PO, KANNUR DISTRICT,,
           PIN - 670002

     2     THE DIRECTOR OF STUDENTS SERVICES,
           KANNUR UNIVERSITY, KANNUR DISTRICT,, PIN - 670002

     3     THE PRINCIPAL
           MAHATMA GANDHI ARTS AND SCIENCE COLLEGE,
           CHENDAYAD, KANNUR DISTRICT, PIN - 670692

     4     ADITHYA SURENDRAN
           AGED NOT KNOWN TO THE PETITIONER, D/O. NOT KNOWN
           TO THE PETITIONER, RETURNING OFFICER MAHATMA
           GANDHI ARTS AND SCIENCE COLLEGE, CHENDAYAD ., PIN
           - 670706
           ADV.I.V PRAMOD, SC
           ADV. K.G SAROJINI, GP



      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 22.10.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.C No. 31768 of 2024



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                          JUDGMENT

The writ petition was submitted by the petitioners being

aggrieved by the rejection of their nomination papers in the

college union election. When the matter came up for

consideration, an interim order was passed by this Court on

09.09.2024, directing the respondents to accept the nomination

and permit them to contest the election. In the light of the said

interim order, they have contested the election and now the

election is over.

In such circumstances, further orders in this writ petition is

not necessary. Accordingly, this writ petition is closed making

the interim order absolute.

Sd/-

ZIYAD RAHMAN A.A. JUDGE rpk

2024:KER:78556

APPENDIX OF WP(C) 31768/2024

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF THE ELECTION NOTIFICATION DATED 27/08/2024

Exhibit P2 THE TRUE COPY OF THE RECEIPT OF THE NOMINATIONS OF THE 4TH AND 6TH PETITIONERS

Exhibit P3 THE TRUE COPY OF THE ELECTORAL ROLL SUBMITTED BY THE PETITIONERS BEFORE THE 3R RESPONDENT

Exhibit P4 THE TRUE COPY OF THE BY – LAW OF THE KANNUR UNIVERSITY/COLLEGE CAMPUS STUDENTS UNION

Exhibit P5 THE TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONERS BEFORE THE 3RD AND 4TH RESPONDENT DATED 05/09/2024

Exhibit P6 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONERS BEFORE THE 1ST RESPONDENT DATED 05/09/2024