Kerala High Court
Abdul Rehiman vs Mananthavady Municipality on 22 October, 2024
WP(C) NO. 40829 OF 2023 1
2024:KER:78467
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946
WP(C) NO. 40829 OF 2023
PETITIONERS:
1 ABDUL REHIMAN
AGED 57 YEARS
S/O. AMMAD, THOTTAN HOUSE, VEMOM POST,
CHETTAPALAM, MANANTHAVADY.P.O., WAYANAD
DISTRICT, PIN - 670645
2 RAFEEQ.V.
AGED 50 YEARS
VAZHAYIL, MYTHRI NAGAR, ARATTUTHARA,
MANANTHAVADY.P.O., WAYANAD DISTRICT, PIN -
670645
3 FATHIMA
AGED 70 YEARS
FATHIMA MANZIL, CLUBKUNNU, MANANTHAVADY.P.O.,
WAYANAD DISTRICT, PIN - 670645
4 AHAMMED.K.M.
AGED 65 YEARS
KONDAYANGADAN HOUSE, KALLIOTTUKUNNU,
MANANTHAVADY.P.O., WAYANAD DISTRICT, PIN -
670645
BY ADVS.
M.SASINDRAN
JOGGY MATHUNNI
WP(C) NO. 40829 OF 2023 2
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RESPONDENTS:
1 MANANTHAVADY MUNICIPALITY
MANANTHAVADY, WAYANAD, REPRESENTED BY ITS
SECRETARY, PIN - 670645
2 THE SECRETARY
MANANTHAVADY MUNICIPALITY, MANANTHAVADY,
WAYANAD, PIN - 670645
3 ASSISTANT ENGINEER
MANANTHAVADY MUNICIPALITY, MANANTHAVADY,
WAYANAD, PIN - 670645
4 KERALA ROAD FUND BOARD ( SOUGHT TO BE
IMPLEADED )
T.C.27/284, SPORTS COMPLEX CHANDRASEKHARAN NAIR
STADIUM PALAYAM, THIRUVANANTHAPURAM REPRESENTED
BY ITS SECRETARY ( SOUGHT TO BE IMPLEADED )
BY ADV SANTHARAM.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 22.10.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 40829 OF 2023 3
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MOHAMMED NIAS C.P., J
............................................................
W.P(C) No.40829 of 2023
.............................................................
Dated this the 22nd day of October 2024
JUDGMENT
In view of the not pressed memo filed on 16.10.2024, the
writ petition is dismissed as not pressed.
Sd/-
MOHAMMED NIAS C.P.
JUDGE
Anu
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APPENDIX OF WP(C) 40829/2023
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE TAX RECEIPT DATED
14.03.2023 ISSUED BY THE MUNICIPALITY
TO THE 1ST PETITIONER
Exhibit P1(a) A TRUE COPY OF THE TAX RECEIPT DATED
30.11.2023 ISSUED BY THE MUNICIPALITY
TO THE 2ND PETITIONER
Exhibit P1(b) A TRUE COPY OF THE TAX RECEIPT DATED
24.02.2023 ISSUED BY THE MUNICIPALITY
TO THE 3RD PETITIONER
Exhibit P1(c) A TRUE COPY OF THE TAX RECEIPT DATED
27.03.2023 ISSUED BY THE MUNICIPALITY
TO THE 4TH PETITIONER
Exhibit P2 A TRUE COPY OF THE COMMUNICATION DATED
05.10.2023 ISSUED BY THE 3RD
RESPONDENT TO ONE MR. K.T MUHAMMED
RAFI
Exhibit P2(a) A TRUE COPY OF THE COMMUNICATION DATED
05.10.2023 ISSUED BY THE 3RD
RESPONDENT TO THE ONE MR. A.P SAMEER
Exhibit P3 A TRUE COPY OF THE NOTICE DATED
28.11.2023 ISSUED BY THE 3RD
RESPONDENT TO THE 1ST PETITIONER
Exhibit P4 A TRUE COPY OF THE NOTICE DATED
28.11.2023 ISSUED BY THE 3RD
RESPONDENT TO THE 2ND PETITIONER
Exhibit P5 A TRUE COPY OF THE NOTICE DATED
28.11.2023 ISSUED BY THE 3RD
RESPONDENT TO THE 3RD PETITIONER
Exhibit P6 A TRUE COPY OF THE NOTICE DATED
27.11.2023 ISSUED BY THE 3RD
RESPONDENT TO THE 4TH RESPONDENT
Exhibit P7 A TRUE COPY OF THE STOP MEMO DATED
18.11.2023
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Exhibit P8 A TRUE COPY OF THE IMAGE OF THE
BUILDING IN WHICH THE COMMERCIAL SHOPS
OF THE PETITIONERS.
Exhibit P8(a) A TRUE COPY OF THE IMAGE OF THE
BUILDING IN WHICH THE COMMERCIAL SHOPS
OF THE PETITIONERS.
Exhibit P9 FOR REFERENCE TRUE COPY OF THE IMAGE
OF THE SHOPS OF OTHER SIMILARLY
SITUATED PERSONS LIKE THE PETITIONERS
Exhibit P9(a) FOR REFERENCE TRUE COPY OF THE IMAGE
OF THE SHOPS OF OTHER SIMILARLY
SITUATED PERSONS LIKE THE PETITIONERS
Exhibit P9(b) FOR REFERENCE TRUE COPY OF THE IMAGE
OF THE SHOPS OF OTHER SIMILARLY
SITUATED PERSONS LIKE THE PETITIONERS
Exhibit P10 A TRUE COPY OF THE NOTICE NO.TP1
-20105/2023 (2) DATED 13.12.2023
ISSUED BY THE 2ND RESPONDENT
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RESPONDENT EXHIBITS
EXHIBIT R2 (A) TRUE COPY OF THE 1ST PHOTOGRAPH OF THE
CONSTRUCTION MADE BY THE PETITIONERS
EXHIBIT R2 (A)1 TRUE COPY OF THE 2ND PHOTOGRAPH OF THE
CONSTRUCTION MADE BY THE PETITIONERS
EXHIBIT R2 (A)2 TRUE COPY OF THE 3RD PHOTOGRAPH OF THE
CONSTRUCTION MADE BY THE PETITIONERS
EXHIBIT R2 (A)3 TRUE COPY OF THE 4TH PHOTOGRAPH OF THE
CONSTRUCTION MADE BY THE PETITIONERS
EXHIBIT R2 (A)4 TRUE COPY OF THE 5TH PHOTOGRAPH OF THE
CONSTRUCTION MADE BY THE PETITIONERS
EXHIBIT R2 (B) TRUE COPY OF THE 1ST NOTICE DATED
13.12.2023 ISSUED TO THE PETITIONERS
ANNEXURE R2 (B)1 TRUE COPY OF THE 2ND NOTICE DATED
13.12.2023 ISSUED TO THE PETITIONERS
EXHIBIT R2 (B)2 TRUE COPY OF THE 3RD NOTICE DATED
13.12.2023 ISSUED TO THE PETITIONERS
EXHIBIT R2 (B)3 TRUE COPY OF THE 4TH NOTICE DATED
13.12.2023 ISSUED TO THE PETITIONERS
