Kerala High Court
Joseph vs State Of Kerala on 22 October, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
CRL.MC. NO.02 OF 2018
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946
CRL.MC NO. 2 OF 2018
CRIME NO.157/2012 OF POTHANIKADU POLICE STATION,
ERNAKULAM
AGAINST THE ORDER/JUDGMENT DATED IN CC
NO.1007 OF 2014 OF JUDICIAL FIRST MAGISTRATE COURT,
KOTHAMANGALAM
PETITIONERS/ACCUSED NO.1 TO 11 & 13 (CORRECTED AS
ACCUSED PERSONS EXCEPT ACCUSED NOS.2,5,6,11 & 15 AS
ORDER DATED 23.01.2018 IN CRL.MA NO.567/2018):
1 JOSEPH
AGED 74 YEARS, S/O. IYPU, CHIRAPARAMBIL
HOUSE, THINDUMMAL KARA, KAVINGAN VILLAGE,
MANANTHAVADY TALUK, WAYANAD DISTRICT
2 GEORGE
S/O. IYPU, AGED 62 YEARS, CHIRAPARAMBIL
HOUSE, 4TH BLOCK, OTIYAPARA, VANNAPURAM,
IDUKKI DISTRICT
3 THOMAS
S/O. IYPU, AGED 60 YEARS, CHIRAPARAMBIL
HOUSE, MANIPPARA,KADAVOOR VILLAGE,
ERNAKULAM DISTRICT
CRL.MC. NO.02 OF 2018
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4 ROSA @ ROSAKUTTY
W/O.VARGHESE, AGED 68 YEARS,VADAKKEKARA
HOUSE,NJARAKKAD KARA, KADAVOOR VILLAGE,
EERNAKULAM DISTRICT
5 MARY
W/O. CHACKO, AGED 58 YEARS,RANIKKATTU
HOUSE, ADIVARAM,KODANCHERRY KARA,
KOZHIKODE DISTRICT
6 DAISY @ GRACY
W/O. JOSEPH, AGED 54 YEARS, PULIKKAL
HOUSE, VENMANI KARA, KANJIKUZHI VILLAGE,
IDUKKI DISTRICT
7 SISTER SELIN
D/O. IYPE, AGED 56 YEARS, ST. MARTHO
CONVENT,VETTAMPARA, ERNAKULAM DISTRICT
8 ABHILASH
S/O. DEVASSIA, AGED 36 YEARS,CHIRAPPURATHU
HOUSE, BAVALI KARA, KATTIKULAM VILLAGE,
MANANTHAVADY, WAYANAD DISTRICT
9 ANEESH
S/O. DEVASSIA, AGED 34 YEARS,
CHIRAPARAMBIL HOUSE,PULIYIDOM KARA,
KAVINJAL VILLAGE,MANANTHAVADY TALUK,
WAYNAD DISTRICT
10 ANITHA
W/O. JIJU, AGED 29 YEARS, CHAKKALAKUDY
HOUSE, PATHIRACHAL, KALLODY VILLAGE,
MANANTHAVADY TALUK,WAYAND DISRICT
11 SABU
S/O. CHACKO, AGED 44 YEARS,THAIKKATTU
HOUSE, NJARAKKATTU HOUSE,KADAVOOR VILLAGE,
ERNAKULAM DISTRICT (THE NAME AND ADRESS OF
THE 8TH PETITIONER OCCURRING THE CR.MC IS
DELTED AND THE PETITIONER 9 TO 12 ARE
RENUMBERED AS 8 TO 11 AS PER ORDER DATGED
23.01.2018 IN CRL.MC NO.567/2018)
CRL.MC. NO.02 OF 2018
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BY ADV SRI.C.DILIP
RESPONDENTSSTATE & DEFACTO COMPLAINANT:
1 STATE OF KERALA
REPRESENTED BY THE SUB INSPECTOR OF
POLICE, POTHANIKKAD POLICE STATION THROUGH
PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
ERNAKULAM
2 ILLIKKAL ROSSA
W/O. LATE DEVASSIA @ APPACHAN, AGED 54
YEARS,CHIRAPARAMBIL HOUSE,THRISSILERRY
AMSOM DESOM, P.O BHAVALI, KATTIKULAM,
MANANTHAVADY TALUK,WAYANAD DISTRICT,
PIN - 670 646
3 ADDL.R3. RAMANKUTTY
S/O ODIYAN, AGED ABOUT 56 YEARS,
KUNNAKKATTUKUDI HOUSE, KALAMBOOR KARA,
ENANALLOOR VILLAGE, MUVATTUPUZHA TALUK,
ERNAKULAM DISTRICT, PIN - 686 673 (IS
IMPLEADED AS ADDL.R3 AS PER ORDER DATED
14.02.2018 IN CRL.MA NO.1177/2018)
BY ADVS.
SRI. SANGEETHARAJ N.R., PP
SRI.ANIL PRASAD
SMT.MANJU PAUL
SRI.P.K.MOHANANPALAKKAD
SRI.C.N.SREEKUMAR
SRI.SABU P.JOSEPH
THIS CRIMINAL MISC. CASE HAVING COME UP FOR
ADMISSION ON 22.10.2024, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
CRL.MC. NO.02 OF 2018
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P.V.KUNHIKRISHNAN, J.
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Crl.M.C. No. 02 of 2018
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Dated this the 22nd day of October, 2024
ORDER
When this Criminal Miscellaneous Case came
up for consideration, the learned counsel appearing
for the petitioners submitted that he is not pressing
the petition.
Therefore, this Criminal Miscellaneous Case is
dismissed as not pressed.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE
nvj
