Usman vs Venugopalan P.T
2024 Latest Caselaw 29850 Ker

Kerala High Court

Usman vs Venugopalan P.T on 22 October, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                 2024:KER:78457

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

 TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946

               CON.CASE(C) NO. 2100 OF 2024

     AGAINST   THE   JUDGMENT   DATED   07.03.2024   IN   WP(C)

NO.9134 OF 2024 OF HIGH COURT OF KERALA

PETITIONER/NOT A PARTY TO THE PROCEEDINGS:

         USMAN
         AGED 47 YEARS
         S/O. KADAR, RESIDING THOTTUNGAL HOUSE,
         VALAMBOOR, VALAMBOOR P.O.,
         MALAPPURAM DISTRICT,
         PIN - 679 325.

         BY ADVS.
         K.B.ARUNKUMAR
         T.U.ZIYAD
         RANJIT BABU
         POOJA K.S.

RESPONDENT/RESPONDENT NO.2:

         VENUGOPALAN P.T.
         TAHSILDAR, KANAYANOOR TALUK,
         ERNAKULAM, PIN - 682 011.

         SMT. MARY BEENA JOSEPH - SR. GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 22.10.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                                   2024:KER:78457
CON.CASE(C) NO.2100 OF 2024

                                2




                              JUDGMENT

It is submitted by the learned counsel for the

petitioner that pursuant to the direction in

Annexure - 1 judgment, an order has been passed

on 19.10.2024. In the light of the said submission,

the Contempt of Court Case is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR 2024:KER:78457 CON.CASE(C) NO.2100 OF 2024

APPENDIX

PETITIONER'S EXHIBITS:-

ANNEXURE 1 THE CERTIFIED COPY OF THE JUDGMENT DATED 07.03.2024 IN WP(C) NO.9134 OF 2024.

ANNEXURE 2 THE TRUE COPY OF THE ORDER NO.

TLKKNY/1521/2024-H3 DATED 06.08.2024 OF TAHSIDAR - LAND RECORDS, KANAYANOOR TALUK. ANNEXURE 3 THE TRUE COPY OF THE ORDER NO. K2-4397/19 DATED 20.12.2019 OF RDO, FORT KOCHI. ANNEXURE 4 THE TRUE COPY OF THE JUDGMENT DATED 10.11.2021 IN WP(C) 3963 OF 2020. ANNEXURE 5 THE TRUE COPY OF THE ORDER NO.

RDOCHN/4397/2019-K3 DATED 28.07.2022 OF RDO, FORT KOCHI.

RESPONDENT'S ANNEXURES: NIL.