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Jeril P. Vincent vs State Of Kerala
2024 Latest Caselaw 29840 Ker

Citation : 2024 Latest Caselaw 29840 Ker
Judgement Date : 22 October, 2024

Kerala High Court

Jeril P. Vincent vs State Of Kerala on 22 October, 2024

                                                  2024:KER:78524
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

           THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.

     TUESDAY, THE 22ND DAY OF OCTOBER 2024 / 30TH ASWINA, 1946

                      WP(C) NO. 36055 OF 2024

PETITIONER/S:
          JERIL P. VINCENT,
          AGED 41 YEARS
          S/O. P.J. VINCENT DE PAUL, PUTHUR HOUSE, NEAR
          MARKET P.O., PARAPPUR, THRISSUR DISTRICT. (WORKING
          AS HST (HINDI), SSM VHS, EDAKKAZHIYOOR), PIN -
          680508

            BY ADVS.
            C.P.PEETHAMBARAN
            KARTHIKA PEETHAMBARAN
            NEERAJA VENUGOPAL
            ARJUN J DAS
RESPONDENT/S:

       1    STATE OF KERALA
            REPRESENTED BY THE SECRETARY, DEPARTMENT OF
            GENERAL EDUCATION, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM., PIN - 695001

       2    THE DISTRICT EDUCATIONAL OFFICER,
            OFFICE OF THE DISTRICT EDUCATIONAL OFFICER,
            CHAVAKKAD, THRISSUR DISTRICT., PIN - 680506

       3    THE MANAGER,
            S.S.M.V.H.S., EDAKKAZHIYOOR, CHAVAKKAD, THRISSUR
            DISTRICT., PIN - 680506
            BY ADV.V.K SUNIL, SR.GP



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    22.10.2024,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
 W.P.C No. 36055 of 2024



                               2
                                                 2024:KER:78524

FOLLOWING:

                          JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw this writ petition without prejudice to the right of the

petitioner to challenge the disciplinary proceedings initiated

against him.

Permission granted. This writ petition is dismissed as

withdrawn subject to the above right.

Sd/-

ZIYAD RAHMAN A.A. JUDGE rpk

2024:KER:78524

APPENDIX OF WP(C) 36055/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED 27/3/2024 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT

Exhibit P2 TRUE COPY OF THE ORDER DATED 5/7/2024 ISSUED BY THE 3RD RESPONDENT

Exhibit P3 TRUE COPY OF THE MEMO DATED 13/9/2024 ISSUED BY THE 3RD RESPONDENT

Exhibit P4 TRUE COPY OF THE LETTER DATED 17/2/2024 OF THE SAID SALIM GIVEN TO THE HEADMISTRESS OF THE SCHOOL

Exhibit P5 TRUE COPY OF THE LETTER DATED 29/2/2024 OF MUHAMMED SIANN P.S., AND NIHAL OF STD. IX-B OF THE SCHOOL

Exhibit P5(a) TRUE COPY OF THE LETTER DATED 29/2/2024 OF MUHAMMED SIANN P.S., AND NIHAL OF STD. IX-B OF THE SCHOOL

Exhibit P6 TRUE COPY OF THE REPLY DATED 11/3/2024 SUBMITTED BY THE PETITIONER TO THE HEADMISTRESS

Exhibit P7 TRUE COY OF THE REPLY DATED 27/9/2024 SUBMITTED BY THE PETITIONER TO THE 3RD RESPONDENT

Exhibit P8 TRUE COY OF THE REPRESENTATION DATED 26/9/2024 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT

Exhibit P8(a) TRUE COY OF THE ACKNOWLEDGMENT RECEIPT

2024:KER:78524

DATED 27/9/2024 ISSUED BY THE 2ND RESPONDENT

 
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