Nazar vs Saifudheen
2024 Latest Caselaw 29690 Ker

Kerala High Court

Nazar vs Saifudheen on 17 October, 2024

                                    1
O.P.(C) NO.287 OF 2020




                                                           2024:KER:77009
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                 THE HONOURABLE MR.JUSTICE BASANT BALAJI

       THURSDAY, THE 17TH DAY OF OCTOBER 2024 / 25TH ASWINA, 1946

                         O.P.(C) NO.287 OF 2020

      AGAINST THE ORDER IN EP 1037/2018 IN OS NO.1034 OF 2016 OF MUNSIFF

COURT, KODUNGALLUR


PETITIONER/S:

           NAZAR
           AGED 48 YEARS
           S/O. MOHAMMED, MARATH HOUSE, AISHA ROAD, AZHIKKODE VILLAGE,
           KODUNGALLUR TALUK


           BY ADVS.
           K.S.RAJESH
           SRI.M.SHAJU PURUSHOTHAMAN




RESPONDENT/S:

           SAIFUDHEEN
           AGED 56 YEARS
           S/O. ADIMUNNI, PUDUKKULATH HOUSE, NEAR ERIYAD MARKET, ERIYAD
           VILLAGE, KODUNGALLUR TALUK, PIN - 680 666



     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 29.1.2020, THE COURT
ON 17.10.2024 DELIVERED THE FOLLOWING:
                                     2
O.P.(C) NO.287 OF 2020




                                                       2024:KER:77009
                                 JUDGMENT

The counsel for the petitioner submits that the matter has

become infructuous.

Recording the said submission, the Original Petition (C) is

dismissed as infructuous.

SD/-

BASANT BALAJI JUDGE ss