Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Resmi vs East Kerala Maha Edavaka (Csi)
2024 Latest Caselaw 29685 Ker

Citation : 2024 Latest Caselaw 29685 Ker
Judgement Date : 17 October, 2024

Kerala High Court

Resmi vs East Kerala Maha Edavaka (Csi) on 17 October, 2024

OP(C) No.1666/2024                              1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                         THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

              Thursday, the 17th day of October 2024 / 25th Aswina, 1946

                                  OP(C) NO. 1666 OF 2024


              EP 11/2021 IN OS 7/2002 OF MUNSIFF COURT, PEERUMEDU, IDUKKI

                 A.S. 30/2014 OF SUBORDINATE JUDGE'S COURT, KATTAPPANA

   PETITIONER(S)/ 3RD JUDGMENT DEBTOR:

          RESMI, AGED 45 YEARS, D/O. K.K. RAJAPPAN, KOLLELIL HOUSE, PEERMEDU
          KARA, PEERMEDU VILLAGE, PEERMEDU TALUK, IDUKKI DISTRICT, NOW AT W/O.
          SANTOSH, CHITHRANJALI, KARADIKUZHI KARA, PEERMEDU VILLAGE & TALUK,
          IDUKKI DISTRICT.(WRONGLY SHOWN AS REMYA IN EXECUTION PETITION), PIN
          - 685531

   RESPONDENT(S)/ DECREE HOLDER & JUDGMENT DEBTOR 1 & 2:

      1. EAST KERALA MAHA EDAVAKA (CSI), HAVING ITS OFFICE AT MELUKAVUMATTOM,
         REPRESENTED BY REV. FR. JEYASINGH NORBERT, S/O. Y. SEBASTIAN, VICAR
         OF ST. GEORGE CSI CHURCH, PALLIKUNNU, RESIDING AT
         PARSONAGE, PALLIKUNNU KARA, ELAPPARA VILLAGE, PEERMEDU TALUK, IDUKKI
         DISTRICT, PIN - 685501. AND 2 OTHERS


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to pass
   an order staying all further proceedings in Exhibit P3 - EP No. 11 of 2021
   and Exhibit P10- order dated 06-07-2024 in EP No. 11 of 2021 in O.S No. 7
   of 2002 of Munsiff Court, Peerumedu, pending disposal of this Original
   Petition (C) in the interest of justice.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this Court's order dated
   01.10.2024 and upon hearing the arguments of M/S.GEORGE MATHEW, ELSA DENNY
   PINDIS, SUNIL KUMAR A.G, MATHEW K.T, GEORGE K.V, STEPHY K REGI & MEDHA
   B.S, Advocates for the petitioner, the court passed the following:


                                          ORDER

Post on 07.01.2025.

Interim order is extended till then.

sd/- VIJU ABRAHAM, JUDGE

17-10-2024 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter