Dr. Sanudev Sadanandan V.P vs Jyothsna Jayaraj
2024 Latest Caselaw 29668 Ker

Kerala High Court

Dr. Sanudev Sadanandan V.P vs Jyothsna Jayaraj on 17 October, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

OP (FC) No.310/2024                            1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                            &
                       THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
            Thursday, the 17th day of October 2024 / 25th Aswina, 1946
                            OP (FC) NO. 310 OF 2024(R)
                     OPHMA 433/2023 OF FAMILY COURT, PALAKKAD
   PETITIONER:

           DR. SANUDEV SADANANDAN V.P, AGED 37 YEARS, S/O. SADANANDAN V.P.,
           KIZHAKKE THALAKKOTTIRI HOUSE, CHOOLOOR P.O., CALICUT,
           PIN - 673 601.

           BY ADVOCATES M/S. UMMUL FIDA, C.IJLAL, P.PARVATHY & SHERIL ABRAHAM

   RESPONDENT:

           JYOTHSNA JAYARAJ, AGED 33 YEARS, D/O. K.JAYARAJ,
           SRUTHILAYAM, SEKHARIPURAM P.O., PALAKKAD, PIN - 678 010.


        This Original petition having come up for orders on 17/10/2024 upon
   perusing the letter dated 07/10/2024 of the Judge, Family Court, Palakkad
   indicating compliance of judgment dated 23/08/2024 in OP(FC) No. 310/2024
   and this Court's judgment dated 23/08/2024 in OP(FC) 310/2024, the Court
   on the same day passed the following:


                                          ORDER

Letter dated 07/10/2024 of the learned Family Court, Palakkad is recorded.

List on 24/10/2024.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- M.B. SNEHALATHA JUDGE

17-10-2024 /True Copy/ Assistant Registrar